High Courts24 Apr 1979Allowed
Banabehari Das Vs Executive Engineer, R.E. Division and Another
Orissa High Court · (1979) 48 CLT 241
Arbitration Act, 1940 — Section 42, 8, 8(1), 8(2)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,383 of 1,622
High Courts24 Apr 1979Dismissed
State of Orissa Vs Pahan Kumar Agarwalla and Another Paban Kumar Agarwalla and Another Vs State of Orissa
Orissa High Court · (1979) 48 CLT 1
Essential Commodities Act, 1955 — Section 10, 7(1)Orissa Declaration of Stocks and Price of Essential Commodities Order, 1973 — Section 3
High Courts20 Apr 1979Allowed
Basudev Misra and Others Vs Panchanan Misra and Others
Orissa High Court · (1979) 48 CLT 255
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14
High Courts19 Apr 1979Partly Allowed
Union of India (UOI) and Another Vs Orissa Textile Mills Ltd. and Another
Orissa High Court · AIR 1979 Ori 165 : (1979) 48 CLT 245
Contract Act, 1872 — Section 41Evidence Act, 1872 — Section 101 , 102, 103, 104Railways Act, 1890 — Section 73, 78B
High Courts19 Apr 1979Dismissed
Sudhir Sulemon Sahu and Others Vs Chittaranjan Pradhan and Others
Orissa High Court · (1979) 48 CLT 28
Penal Code, 1860 (IPC) — Section 160, 324
High Courts18 Apr 1979Allowed
Jurinath Sahu Vs Ramaballava Brahma and Another
Orissa High Court · (1979) 48 CLT 416
Arbitration Act, 1940 — Section 30, 35Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 1979Allowed
Bisra Stone Lime Co. Limited Vs Sales Tax Officer and Others
Orissa High Court · (1979) 48 CLT 13 : (1979) 44 STC 418
Central Sales Tax Act, 1956 — Section 10, 2Constitution of India, 1950 — Article 19, 226, 31
High Courts18 Apr 1979
Siba Kumar Misra Vs The State of Orissa and Others
Orissa High Court · (1979) 48 CLT 232
Constitution of India, 1950 — Article 166, 226, 309Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 46, 46(2), 49Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 23
High Courts18 Apr 1979Dismissed
Gourishankar Misra Vs Banamali Babu
Orissa High Court · (1979) 47 CLT 620
Limitation Act, 1908 — Article 145Limitation Act, 1963 — Article 70
High Courts17 Apr 1979Dismissed
Ananta Keshari alias Rama Sarkar Vs Collector and Another
Orissa High Court · (1979) 48 CLT 282
Court Fees Act, 1870 — Article 11, 19 , 19C, 19I
High Courts13 Apr 1979Partly Allowed
Draupadi Patel and Others Vs Mangal Prasad Patel and Another
Orissa High Court · AIR 1979 Ori 190 : (1979) 47 CLT 567
Orissa Board of Revenue Act, 1951 — Section 7(1)Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13
High Courts11 Apr 1979Allowed
Biramoni Sahu Vs Collector of Customs and Excise and Others
Orissa High Court · (1979) 48 CLT 101 : (1980) CriLJ 54 : (1979) 4 ELT 541
Customs Act, 1962 — Section 2, 57, 58, 63, 9
High Courts09 Apr 1979
Adhikari Gopinath Das Vs Nirmal Chandra Mohanty and Others
Orissa High Court · AIR 1979 Ori 159 : (1979) 48 CLT 93
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 51
High Courts03 Apr 1979Dismissed
Executive Engineer, National Highways, Division No. II Vs Kamala Gouduni and Others
Orissa High Court · (1979) ACJ 477
Workmens Compensation Act, 1923 — Section 12, 12(1), 2(2)
High Courts03 Apr 1979Allowed
Biprocharan Sabato and Others Vs Bauri Sabato and Others
Orissa High Court · (1979) 47 CLT 553
High Courts30 Mar 1979Dismissed
State of Orissa Vs Krushna Sardar and Others
Orissa High Court · (1979) 47 CLT 504
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Penal Code, 1860 (IPC) — Section 100, 103, 302, 304, 34
High Courts29 Mar 1979Dismissed
State of Orissa Vs Pradip Kumar Gour and Others Pradip Kumar Gour Vs The State of Orissa
Orissa High Court · (1979) 47 CLT 648
Criminal Procedure Code, 1973 (CrPC) — Section 164, 184, 377, 386Penal Code, 1860 (IPC) — Section 376Probation of Offenders Act, 1958 — Section 4
High Courts27 Mar 1979Allowed
State of Orissa Vs Ghana Padhan and Others
Orissa High Court · (1979) 47 CLT 575
Criminal Law (Amendment) Act, 1932 — Section 14Penal Code, 1860 (IPC) — Section 104, 114, 300, 302, 304
High Courts23 Mar 1979Dismissed
Prafulla Kumar Chotray and Others Vs Union of India (UOI) and Others
Orissa High Court · (1979) 48 CLT 294
Contract Act, 1872 — Section 29
High Courts22 Mar 1979Allowed
Khitish Chandra Sahu Vs Rajkishore Sahu
Orissa High Court · AIR 1980 Ori 10 : (1979) 48 CLT 79
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35