High Courts28 Nov 1990Allowed
Indrajit Mohanty Vs State of Orissa and Another
Orissa High Court · (1991) CivCC 467 : (1991) 71 CLT 458 : (1990) CriLJ 2328
Criminal Procedure Code, 1973 (CrPC) — Section 313Electricity Act, 1910 — Section 28, 41
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,210 of 1,623
High Courts28 Nov 1990Dismissed
Laxminarayan Sahu Vs State of Orissa and Others
Orissa High Court · AIR 1991 Ori 139 : (1991) 71 CLT 322 : (1991) 1 OLR 82
Orissa Land Reforms Act, 1960 — Section 59(2)
High Courts28 Nov 1990Dismissed
Radharmohan alias Sridhar Mohapatra Vs Haribandhu athua and Others
Orissa High Court · (1991) 1 OLR 551
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Evidence Act, 1872 — Section 68
High Courts27 Nov 1990
Sadasiba Nayak Vs State of Orissa and Others
Orissa High Court · (1991) 71 CLT 471 : (1991) 1 OLR 197
High Courts26 Nov 1990Dismissed
Umakanta Palatasingh and Another Vs State of Orissa
Orissa High Court · (1991) 71 CLT 376 : (1991) 1 OLR 286
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 306
High Courts26 Nov 1990Dismissed
Umakant Palatasingh and Another Vs State of Orissa
Orissa High Court · (1992) 2 DMC 361 : (1991) 1 OLR 286
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 306
High Courts23 Nov 1990Allowed
Santipriya Jena and Another Vs Rebati Naik and Others
Orissa High Court · (1991) 71 CLT 386 : (1991) 1 OLR 139
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts23 Nov 1990Allowed
Hindu Public and Another Vs Rabadi Gopal Reddy and Others
Orissa High Court · (1991) 1 OLR 50
Orissa Hindu Religious Endowments Act, 1951 — Section 3
High Courts23 Nov 1990Dismissed
Shiva Manohar Dash Vs State of Orissa and Another
Orissa High Court · (1991) 1 OLR 265
High Courts22 Nov 1990Dismissed
Biswanath Nanda Vs Madhu Sethi
Orissa High Court · (1991) 71 CLT 479 : (1991) 1 OLR 126
Civil Procedure Code, 1908 (CPC) — Section 2, 96Evidence Act, 1872 — Section 91, 92
High Courts22 Nov 1990Allowed
Parsuram Mahabhoi and Others Vs Janaki Dei and Others and Daitari Jena and Others
Orissa High Court · (1991) 71 CLT 620 : (1991) 1 OLR 193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Nov 1990
Ram Chandra Agarwalla Vs Mrudula Podder alias Agarwalla
Orissa High Court · (1990) 71 CLT 498 : (1991) 1 OLR 161
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 26
High Courts20 Nov 1990
Ram Chander Agarwalla Vs Mrudula Poddar ' Agarwalla
Orissa High Court · (1991) 71 CLT 498 : (1991) 2 DMC 48
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 26
High Courts20 Nov 1990
Mahant Sri Pranab Kishore Bharati Vs Commissioner of Endowments and Another
Orissa High Court · (1991) 71 CLT 450 : (1991) 1 OLR 225
Orissa Hindu Religious Endowments Act, 1951 — Section 19
High Courts19 Nov 1990Dismissed
Sashimani Dibya Vs Bishnupriya Mohapatra and Others
Orissa High Court · (1991) 1 OLR 218
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146
High Courts19 Nov 1990Dismissed
Collector Vs Dharamu Sahu and Others
Orissa High Court · (1990) 11 OHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2), Order 47 Rule 9, 111, 114
High Courts19 Nov 1990Partly Allowed
Sruti Shekhar Singh Samanta Vs Managing Director, Orissa Road Transport, Berhampur, Ganjam
Orissa High Court · (1991) ACJ 995 : AIR 1991 Ori 225 : (1991) 71 CLT 769
Motor Vehicles Act, 1939 — Section 110B
High Courts16 Nov 1990Allowed
Padmalabha Swain (since dead), after him, Dhirendra Kumar Swain and Others Vs Prasanna Kumar Raut and Others
Orissa High Court · (1994) 2 OLR 53
Contract Act, 1872 — Section 23Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 13(1), 4(2)
High Courts16 Nov 1990
Prasad Behera Vs State of Orissa
Orissa High Court · (1991) 1 OLR 315
Penal Code, 1860 (IPC) — Section 412
High Courts15 Nov 1990Dismissed
New India Assurance Co. Ltd. Vs Kotha Kota Kalyani Subudhi and Another
Orissa High Court · (1992) ACJ 684
Motor Vehicles Act, 1988 — Section 110, 95