High Courts23 Oct 1990Dismissed
New India Assurance Co. Ltd. Vs Haradhan Panda and Others
Orissa High Court · (1991) 2 ACC 159 : (1991) ACJ 863 : (1991) 71 CLT 674
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,212 of 1,623
High Courts23 Oct 1990Allowed
Tankadhar Nath Vs Prabhabati Nath
Orissa High Court · (1991) 1 DMC 336
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts23 Oct 1990Allowed
Surendra Kumar Patjoshi and Others Vs State of Orissa
Orissa High Court · (1991) 71 CLT 453 : (1991) CriLJ 1175
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3)
High Courts22 Oct 1990Dismissed
Nanda Kumar Prasad and Another Vs Abhijit Biswas and Others
Orissa High Court · (1991) 71 CLT 90 : (1991) 1 OLR 15
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1963 — Section 6
High Courts20 Oct 1990Allowed
Sri Hara Prasad Hota Vs Batliboy and Co. Private Ltd. and Others
Orissa High Court · (1991) 1 OLR 70
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 8
High Courts17 Oct 1990
Bishnu Charan Swain and Another Vs Orissa State Road Transport Corporation
Orissa High Court · (1991) 1 ACC 688
Motor Vehicles Act, 1988 — Section 110
High Courts17 Oct 1990Dismissed
Bhakta Bhuyan Vs Savitri Bhuyan
Orissa High Court · (1991) CivCC 276 : (1991) 1 DMC 542
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts17 Oct 1990Allowed
Prafulla Mohan Das and Others Vs Steel Authority of India Ltd. and Others
Orissa High Court · (1992) 1 LLJ 621
Industrial Disputes (Central) Rules, 1957 — Rule 41Industrial Disputes Act, 1947 — Section 3
High Courts17 Oct 1990Dismissed
Bhakta Bhuyan Vs Smt. Savitri Bhuyan
Orissa High Court · (1992) 1 DMC 303
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts17 Oct 1990Allowed
Malia Annapurna Vs Malia Bhagawan Rao
Orissa High Court · (1990) 70 CLT 322 : (1990) 2 OLR 516
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 245(2)Penal Code, 1860 (IPC) — Section 379, 506
High Courts17 Oct 1990Dismissed
Jagapada Mitra and Others Vs Shibapada Mitra
Orissa High Court · (1990) 10 OHC CK 0004
High Courts16 Oct 1990
Sabita Sahoo Vs Captain Khirod Kumar Sahoo
Orissa High Court · (1991) 1 DMC 307
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Oct 1990Dismissed
Bansidhar Mohapatra Vs The District Co-hector and Others
Orissa High Court · (1990) 70 CLT 350 : (1990) 2 OLR 595
Court Fees Act, 1870 — Section 7Orissa Public Demands Recovery Act, 1962 — Section 42
High Courts15 Oct 1990
Suni Singh and Others Vs Khitish Chandra Tripathy and Another
Orissa High Court · (1991) 2 ACC 563
Motor Vehicles Act, 1988 — Section 110
High Courts15 Oct 1990Allowed
Purandar Bhukta Vs State of Orissa
Orissa High Court · (1991) 71 CLT 193 : (1991) CriLJ 1388 : (1990) 3 OCR 673
Penal Code, 1860 (IPC) — Section 323, 332, 448
High Courts15 Oct 1990Dismissed
Parakshita Pradhan Vs Bairagi Pradhan and Another
Orissa High Court · (1991) CriLJ 1519 : (1990) 3 OCR 652
Criminal Procedure Code, 1973 (CrPC) — Section 437(2), 439(1), 439(2), 498(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts12 Oct 1990Dismissed
New India Assurance Co. Ltd. Vs Lalita Naik and Others
Orissa High Court · (1991) ACJ 1035
Motor Vehicles Act, 1988 — Section 110
High Courts10 Oct 1990
Budhi Dei Vs Kalu Muduli and Others
Orissa High Court · (1991) 71 CLT 204 : (1991) 1 OLR 158
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4
High Courts21 Sept 1990Allowed
Narasingha Choudhury Vs State of Orissa
Orissa High Court · (1991) 71 CLT 717 : (1991) CriLJ 1025 : (1990) 3 OCR 602 : (1990) 2 OLR 481
Electricity Act, 1910 — Section 28, 41
High Courts21 Sept 1990Partly Allowed
Narayan Ch. Rana Vs Balasore Municipal Council
Orissa High Court · AIR 1991 Ori 179
Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 14, 2Transfer of Property Act, 1882 — Section 106, 111, 116