High Courts30 Jan 1991Dismissed
Khetramohan Swain Vs The Food Corporation of India
Orissa High Court · (1991) 1 OLR 212
Arbitration Act, 1940 — Section 16
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,208 of 1,623
High Courts29 Jan 1991Allowed
Kartik Chandra Samantray Vs Union of India (UOI) and Others
Orissa High Court · (1991) 2 OLR 19
National Security Act, 1980 — Section 3(2)
High Courts29 Jan 1991Allowed
Purna Chandra Panda Vs Government of Orissa and Others
Orissa High Court · AIR 1996 Ori 173 : (1996) 82 CLT 1
Constitution of India, 1950 — Article 14
High Courts29 Jan 1991Dismissed
State Vs Dasru Kisan
Orissa High Court · (1991) 71 CLT 727 : (1991) 1 OLR 396
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jan 1991Allowed
Sukanti Jena Vs Bijaya Kumar Champati and Another
Orissa High Court · (1991) 1 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts24 Jan 1991
Ananda Chandra Sahu and Others Vs Udayanath Rath and Others
Orissa High Court · (1991) 1 OLR 253
Registration Act, 1908 — Section 28
High Courts24 Jan 1991
Paramjit Mohanty Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 525
Orissa Public Demands Recovery Act, 1962 — Section 4
High Courts18 Jan 1991Dismissed
Smt. Sitamani Kar Vs Smt. Saraswati Devi and Others
Orissa High Court · (1990) 71 CLT 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts18 Jan 1991Dismissed
Fakira Chandra Panda Vs Satrughna Behera and Others
Orissa High Court · (1991) 1 OLR 204
Penal Code, 1860 (IPC) — Section 34, 379, 427, 436, 447
High Courts18 Jan 1991Dismissed
State of Orissa Vs Ugresan Mishra Ugresan Mishra Vs State of Orissa
Orissa High Court · (1991) 71 CLT 440 : (1991) 1 OLR 342
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Jan 1991Allowed
Krushna Chandra Bisoi ' Bisoyi Vs State of Orissa
Orissa High Court · (1992) 1 OLR 329
Penal Code, 1860 (IPC) — Section 96, 97, 99
High Courts11 Jan 1991Dismissed
Kanak Vardhan Singhdeo Vs Sri Bibekananda Meher and Others
Orissa High Court · AIR 1991 Ori 231
Conduct of Elections Rules, 1961 — Rule 63(2)Representation of the People Act, 1951 — Section 100, 81(3), 82, 83, 86(4)
High Courts03 Jan 1991Allowed
Dr. Debendranath Tripathy and Others Vs State of Orissa and Others Dr. Haraprasad Roy and Others Vs State of Orissa Dr. Bishnu Charan Mishra Vs State and Others
Orissa High Court · (1991) 2 ACC 591 : (1991) ACJ 619 : (1991) 71 CLT 289 : (1991) 1 OLR 359
Penal Code, 1860 (IPC) — Section 304
High Courts03 Jan 1991Allowed
Subash Chandra Padhi Vs State of Orissa
Orissa High Court · (1991) 71 CLT 299 : (1991) 1 OLR 270
Penal Code, 1860 (IPC) — Section 395
High Courts02 Jan 1991Dismissed
Kisan Khandelwal Vs Karunakar Das and Another
Orissa High Court · (1991) 1 OLR 114
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 258(1), 300, 399
High Courts01 Jan 1991Allowed
Rabi ' Rabindranath Biswal and Others Vs Rankanath Pradhan and Others
Orissa High Court · (1992) CriLJ 2888 : (1991) 2 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts01 Jan 1991Allowed
Suresh @ Madhu Das Vs State of Orissa
Orissa High Court · (1991) 2 OLR 80
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts01 Jan 1991Allowed
Basanti Mohanty Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 141
Constitution of India, 1950 — Article 14, 226, 227, 30, 30(1)Orissa Education (Amendment) Act, 1984 — Section 2Orissa Education Act, 1969 — Section 10A, 10A(3), 2
High Courts21 Dec 1990Allowed
Bhakta Charan Mallik Vs Nataorar Mallik and Others
Orissa High Court · AIR 1991 Ori 319
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 6 Rule 5
High Courts21 Dec 1990Allowed
Kulamani Pradhan and Another Vs Giridhari Mohanty and Others
Orissa High Court · (1991) 1 OLR 209
Stamp Act, 1899 — Article 3