High Courts04 Mar 1991
Aganananda Nayak Vs Narayan Mohapatra
Orissa High Court · (1991) 2 OLR 563
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,206 of 1,623
High Courts04 Mar 1991Allowed
Iswar Chandra Sahu Vs Sarat Chandra Sahu
Orissa High Court · (1991) 1 OLR 436
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts04 Mar 1991Dismissed
Anchalika Gramya Bank Vs Smt. Rebati Nanda and Others
Orissa High Court · (1992) 1 ACC 131 : (1993) ACJ 73 : AIR 1991 Ori 324
Motor Vehicles Act, 1939 — Section 110D
High Courts01 Mar 1991
Oriental Fire and General Ins. Co. Ltd. Vs Kamurun Bibi and Another
Orissa High Court · (1993) 2 ACC 176
Employees Compensation Act, 1923 — Section 4A
High Courts27 Feb 1991Allowed
Kubera Mahanta Vs State of Orissa
Orissa High Court · (1991) 71 CLT 641 : (1991) 2 OLR 83
Penal Code, 1860 (IPC) — Section 376
High Courts26 Feb 1991Allowed
Dhenka Munda Vs State of Orissa
Orissa High Court · (1991) 71 CLT 589 : (1991) 1 OLR 318
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 1991Dismissed
Kailash Sahu Vs Basanta Kumari Dei and Others
Orissa High Court · (1992) CriLJ 1918
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 311, 397, 482
High Courts22 Feb 1991Allowed
State of Orissa Vs Gangadhar Behuria
Orissa High Court · (1991) 71 CLT 652 : (1992) CriLJ 3814
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Penal Code, 1860 (IPC) — Section 359, 361, 366, 375, 376
High Courts22 Feb 1991Allowed
Raghunath Panigrahi Vs The State of Orissa
Orissa High Court · (1991) 71 CLT 582 : (1991) 1 OLR 325
Essential Commodities Act, 1955 — Section 7
High Courts22 Feb 1991Allowed
Bilasa Naik and Another Vs Radhashyam Mohanty and Another
Orissa High Court · AIR 1992 Ori 32
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 110A
High Courts22 Feb 1991Dismissed
Dasarath Behera and Others Vs Katai Dei and Others
Orissa High Court · AIR 1991 Ori 160
Limitation Act, 1963 — Article 64, 65, 14
High Courts22 Feb 1991Allowed
Choudhury Prafulla Kumar Das and Another Vs Lingaraj Rath and Another
Orissa High Court · (1991) 71 CLT 707 : (1991) 1 OLR 340
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Feb 1991
Balabhadra Dash and Another Vs State of Orissa and Others Sarat Chandra Mohanty Vs State of Orissa
Orissa High Court · (1991) 71 CLT 823 : (1991) CriLJ 2457 : (1991) 1 OLR 486
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482
High Courts22 Feb 1991
Bulasa Naik and Another Vs R.S. Mohanty and Others
Orissa High Court · (1991) 2 ACC 721
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Feb 1991Dismissed
Administrator, Shri Jagannath Temple Vs Jagannath Padhi and Others
Orissa High Court · (1991) 71 CLT 752 : (1992) 65 FLR 946 : (1992) 2 LLJ 863 : (1991) 2 OLR 251
Payment of Gratuity Act, 1972 — Section 1(3), 4
High Courts20 Feb 1991Allowed
National Insurance Co. Ltd. Vs Sudarsan Bhuyan and Another
Orissa High Court · (1992) ACJ 511
Employees Compensation Act, 1923 — Section 30
High Courts20 Feb 1991
National Insurance Company Vs Sudarsan Bhuyan and Another
Orissa High Court · (1991) 2 ACC 687
Employees Compensation Act, 1923 — Section 30
High Courts19 Feb 1991Allowed
Gurumurti Digal Vs Ashok Kumar Digal and Another
Orissa High Court · (1991) 71 CLT 748 : (1992) CriLJ 1917
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439(2)
High Courts18 Feb 1991Allowed
Malati Sahu Vs Bhagyadhar Sahu
Orissa High Court · (1991) 1 OLR 331
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Feb 1991Dismissed
Land Acquisition Officer Vs Chintamani Behera and Others
Orissa High Court · (1991) 1 OLR 273
Land Acquisition Act, 1894 — Section 23(1), 23(1A), 28, 34, 4(1)