High Courts03 Apr 1991Dismissed
Gobardhan Padhi Vs Orissa State Co-op. Handicraft Corpn. Ltd. and Others
Orissa High Court · (1993) 1 LLJ 130
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,204 of 1,623
High Courts03 Apr 1991Allowed
Gati Krushna Mishra Vs Union of India (UOI) and Another
Orissa High Court · (1991) 71 CLT 860 : (1991) 2 OLR 176
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17A(1)
High Courts02 Apr 1991
Priyadarshini Acharya and Others Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 514
Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 1991Dismissed
B. Venkata Ramana Vs V. Bhadrayya and Others
Orissa High Court · (1991) 2 OLR 9
Penal Code, 1860 (IPC) — Section 379
High Courts02 Apr 1991
Sushmarani Das and Others Vs Board of Secondary Education, Orissa and Another
Orissa High Court · AIR 1991 Ori 303
Constitution of India, 1950 — Article 226Orissa Secondary Education Act, 1953 — Section 11, 21
High Courts29 Mar 1991Allowed
Smt. Kanchan Mohanty Vs Kulamani Mohanty
Orissa High Court · AIR 1992 Ori 165 : (1991) 2 OLR 369
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Hindu Marriage Act, 1955 — Section 13, 13B
High Courts29 Mar 1991Dismissed
Akshaya Kumar Beura Vs Director, Higher Education and Others
Orissa High Court · (1991) 2 OLR 87
Orissa Aided Educational Institutions Employees Common Cadre and Intertransferability Rules, 1979 — Rule 3, 4, 5Orissa Education Act, 1969 — Section 10C
High Courts28 Mar 1991Allowed
Jayaram Thakra ' Jhagara Vs Sabitri Thakra and Others
Orissa High Court · (1991) 1 OLR 475
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2)
High Courts28 Mar 1991Dismissed
Rabi Behera Vs State of Orissa
Orissa High Court · (1992) CriLJ 2392
Penal Code, 1860 (IPC) — Section 307, 326, 393, 443, 457
High Courts26 Mar 1991Dismissed
Managing Director, Orissa State Warehousing Corporation Vs Smt. Gitarani Seal and Another
Orissa High Court · (1991) 2 ACC 649 : (1992) ACJ 247 : (1992) 1 LLJ 619
Workmens Compensation Act, 1923 — Section 12, 2
High Courts25 Mar 1991Allowed
Smt. Basanti Pradhan Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 428
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5
High Courts23 Mar 1991
B. D. PANDA Vs COMMISSIONER OF Income Tax.
Orissa High Court · (1992) 193 ITR 775 : (1992) 59 TAXMAN 486
Income Tax Act, 1961 — Section 256, 28
High Courts23 Mar 1991Allowed
Sriram Manikyama and Another Vs Sriram Appoji
Orissa High Court · (1992) CriLJ 1794
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Mar 1991Dismissed
Laxmidhar Seth Vs State of Orissa
Orissa High Court · (1991) 2 OLR 295
Penal Code, 1860 (IPC) — Section 448
High Courts22 Mar 1991Dismissed
State of Orissa Vs Shanti Devi and Others
Orissa High Court · AIR 1992 Ori 144
Arbitration Act, 1940 — Section 29, 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3
High Courts21 Mar 1991Allowed
Ganesh Rice Mills and Another Vs Attabira Regulated Market Committee and Others
Orissa High Court · (1991) 2 OLR 58
Constitution of India, 1950 — Article 226Orissa Agricultural Produce Markets Act, 1956 — Section 11
High Courts20 Mar 1991Allowed
Puranda Behera Vs Dr. Narayan Shankar Behera
Orissa High Court · (1991) 1 OLR 455
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1)
High Courts19 Mar 1991Allowed
Khitish Kumar Purohit Vs State of Orissa
Orissa High Court · (1991) 2 OLR 66
Penal Code, 1860 (IPC) — Section 294
High Courts19 Mar 1991Allowed
Smt. Manorama Swain Vs Giridhari Swain
Orissa High Court · (1993) CriLJ 2595 : (1991) 2 DMC 606 : (1993) 3 RCR(Criminal) 279
Criminal Procedure Code, 1973 (CrPC) — Section 125