High Courts06 Jul 1994Allowed
Filli Dilli Dora Vs State of Orissa
Orissa High Court · (1994) 2 OLR 240
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 42, 50
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,147 of 1,623
High Courts05 Jul 1994Allowed
Ashoka Industries Ltd. and Another Vs Orissa State Financial Corporation and Another
Orissa High Court · (1994) 78 CLT 387 : (1994) 2 OLR 179
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 34 Rule 1
High Courts01 Jul 1994Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Giriwal Transport Corpn. and Others
Orissa High Court · (1995) 2 LLJ 169
Workmens Compensation Act, 1923 — Section 2
High Courts30 Jun 1994Allowed
Rama Narayan Badapanda Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 712 : (1994) 2 OLR 201
High Courts30 Jun 1994
Smt. Sarojini Sethi Vs Collector and Others
Orissa High Court · (1994) 2 OLR 212
Orissa Grama Panchayat Act, 1964 — Section 115
High Courts30 Jun 1994
Banchhanidhi Mishra Vs Mst. Ghasien Banchhor
Orissa High Court · (1994) 78 CLT 520 : (1995) 1 OLR 119
Criminal Procedure Code, 1973 (CrPC) — Section 197, 201, 397Penal Code, 1860 (IPC) — Section 294, 500
High Courts29 Jun 1994
Begum Bibi and Others Vs Abdul Rajak Khan
Orissa High Court · (1995) CriLJ 604
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 3(2), 5, 7
High Courts29 Jun 1994
Bibhisan Barik Vs The State
Orissa High Court · (1995) CriLJ 390
Penal Code, 1860 (IPC) — Section 294, 323, 325, 326, 34
High Courts29 Jun 1994
Pratap Chandra Mohant and Another Vs State of Orissa
Orissa High Court · (1994) 2 OLR 198
Penal Code, 1860 (IPC) — Section 354
High Courts28 Jun 1994Dismissed
Jahir Anwar Khan Vs State of Orissa
Orissa High Court · (1994) 2 OLR 186
Standard of Weights and Measures (General) Rules, 1987 — Rule 12
High Courts24 Jun 1994Allowed
Nilakantha Pati Vs State of Orissa
Orissa High Court · (1995) CriLJ 2472
Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113A, 32, 32(1), 4Penal Code, 1860 (IPC) — Section 306, 498A
High Courts24 Jun 1994Dismissed
Dr. R.P.M. Sharma Vs Man Mohan Mathur and Another
Orissa High Court · (1994) 78 CLT 707 : (1995) CriLJ 387 : (1994) 2 OLR 357
Criminal Procedure Code, 1973 (CrPC) — Section 109(1), 202, 482
High Courts23 Jun 1994
Oriental Insurance Co. Ltd. Vs Chandra Panigrahi (Smt.) and Others
Orissa High Court · (1994) 2 ACC 698 : (1995) ACJ 733 : (1994) 78 CLT 595 : (1999) 3 LLJ 426
Motor Vehicles Act, 1939 — Section 110A, 95
High Courts23 Jun 1994Allowed
Prasanta Kumar Mangaraj Vs Life Insurance Corporation of India and Another
Orissa High Court · (1994) 78 CLT 937 : (1994) 2 OLR 254
Constitution of India, 1950 — Article 226, 227
High Courts22 Jun 1994
Jagan Saha and Another Vs State of Orissa
Orissa High Court · (1994) 78 CLT 449 : (1995) 1 OLR 678
Penal Code, 1860 (IPC) — Section 429
High Courts21 Jun 1994
Prafulla Kumar Rout Vs State of Orissa
Orissa High Court · (1995) CriLJ 1277
Penal Code, 1860 (IPC) — Section 279, 304A, 384A
High Courts21 Jun 1994Allowed
Prafulla Kumar Panda Vs State of Orissa
Orissa High Court · (1994) 78 CLT 546 : (1994) CriLJ 3818
Penal Code, 1860 (IPC) — Section 406, 409
High Courts18 May 1994Dismissed
Sankar Rana Vs Lohor Rana and Others
Orissa High Court · (1994) 78 CLT 608 : (1995) CriLJ 3570
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts18 May 1994
Sk. Badar alias Sk. Badiruddin Vs State of Orissa
Orissa High Court · (1995) CriLJ 63 : (1994) 2 OLR 290
Probation of Offenders Act, 1958 — Section 4
High Courts18 May 1994Dismissed
Bharati Shipyard Pvt. Ltd. Vs Paradeep Port Trust and Another
Orissa High Court · AIR 1995 Ori 146 : (1994) 78 CLT 318
Constitution of India, 1950 — Article 14