High Courts20 Jul 1994Allowed
Surendra Steel Industries (P.) Ltd. Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 1995 Ori 48 : (1994) 78 CLT 1058 : (1994) 2 OLR 607
State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,146 of 1,623
High Courts18 Jul 1994Dismissed
Udhaba alias Udhaba Charan Kar and Another Vs Gora Bindhani
Orissa High Court · (1994) 78 CLT 865 : (1994) CriLJ 3815
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 220, 220(1), 220(3)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 2, 20, 3
High Courts18 Jul 1994
Tara Prasad Pattanaik and Others Vs Registrar-cum-Chief Electoral Officer of the Co-operative Societies of the State, Heads of the Department Building and Another
Orissa High Court · (1994) 2 OLR 232
High Courts15 Jul 1994
Bhagaban Pradhan and Others Vs Jayaram Mohanty and Others
Orissa High Court · (1994) 2 OLR 405
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(6)
High Courts15 Jul 1994
Jairam Mohanty and Others Vs Bhagaban Pradhan and Others
Orissa High Court · (1994) 2 OLR 455
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts15 Jul 1994Allowed
Pilli Dilli Dora Vs State of Orissa
Orissa High Court · (1995) 1 ALT(Cri) 14 : (1994) 78 CLT 734 : (1995) CriLJ 1758
Bihar and Orissa Excise Act, 1915 — Section 74Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 293, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 41, 42, 43
High Courts14 Jul 1994
Pradeep Kumar Agarwal Vs State of Orissa
Orissa High Court · (1994) 78 CLT 962 : (1995) CriLJ 76 : (1994) 2 OLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts14 Jul 1994
Gama Mohanta Vs State of Orissa
Orissa High Court · (1994) 2 OLR 249
Central Sales Tax Act, 1956 — Section 3, 6(1)
High Courts14 Jul 1994Allowed
Daitari Naik and Others Vs Tahasildar-cum-Revenue Officer and Others
Orissa High Court · (1994) 2 OLR 234
Orissa Land Reforms Act, 1960 — Section 37
High Courts14 Jul 1994
M.J. Akbar and Another Vs Orissa Industries Ltd.
Orissa High Court · (1994) 2 OLR 275
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts14 Jul 1994
Shankar Fisheries Vs Paradeep Port Trust
Orissa High Court · (1994) 2 OLR 268
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jul 1994
M.Z. Samad Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 209
Constitution of India, 1950 — Article 226, 227
High Courts13 Jul 1994Dismissed
Purak Chand Chandak and Another Vs State of Orissa and Another
Orissa High Court · (1994) CriLJ 3014 : (1994) 2 OLR 541
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 1994
Inal Raghunath Vs State of Orissa and Another
Orissa High Court · (1994) 2 OLR 296
Penal Code, 1860 (IPC) — Section 441, 448
High Courts08 Jul 1994
Ramakanta Panda and Others Vs Smt. Satyabhama Panda
Orissa High Court · (1994) 78 CLT 1018 : (1995) CriLJ 2409
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 34, 354, 359, 360, 361
High Courts08 Jul 1994Dismissed
Nityananda Panigrahi and Others Vs Commissioner of Consolidation and Others
Orissa High Court · (1994) 78 CLT 859 : (1994) 2 OLR 214
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 1994Allowed
Bharat Sahu Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 225
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 18(2), 20, 37(1)
High Courts06 Jul 1994Allowed
Narendra Kumar Choudhury Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 218
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 1994
Hemanta Kumar Maojee and Others Vs Harilal Amarai and Another
Orissa High Court · (1994) 2 OLR 223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts06 Jul 1994Allowed
Kasi Sahoo and Others Vs Haribandhu Jena and Others
Orissa High Court · (1994) 2 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 145