Atul Chandra Adhikari and Another Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 233 : (1994) 78 CLT 144 : (1994) 2 OLR 322
COURT ARCHIVE
32,441 judgments · page 1,149 of 1,623
Orissa High Court · AIR 1995 Ori 233 : (1994) 78 CLT 144 : (1994) 2 OLR 322
Orissa High Court · (1997) 1 ALT(Cri) 5 : (1994) 2 OLR 301
Orissa High Court · AIR 1994 Ori 310 : (1994) 78 CLT 467
Orissa High Court · (1994) 78 CLT 117 : (1994) 2 OLR 100
Orissa High Court · (1994) 78 CLT 683 : (1995) 1 LLJ 381
Orissa High Court · (1994) 2 OLR 204
Orissa High Court · (1994) 2 OLR 114
Orissa High Court · (1994) 78 CLT 453 : (1994) 2 OLR 56
Orissa High Court · (1995) 1 ACC 582 : (1994) 1 OLR 491
Orissa High Court · (1994) 04 OHC CK 0006
Orissa High Court · (1995) ACJ 176 : (1994) 78 CLT 767 : (1995) 71 FLR 1 : (1995) 2 LLJ 1041 : (1994) 1 OLR 491
Orissa High Court · (1994) 2 ACC 514
Orissa High Court · (1995) 2 ACC 403 : (1994) 78 CLT 289
Orissa High Court · AIR 1994 Ori 258 : (1995) 1 OLR 544
Orissa High Court · (1994) CriLJ 3131 : (1994) 2 OLR 96
Orissa High Court · (1994) 04 OHC CK 0016
Orissa High Court · (1995) CriLJ 228 : (1994) 1 OLR 589
Orissa High Court · (1994) ACJ 1065 : AIR 1994 Ori 244 : (1994) 1 OLR 546
Orissa High Court · (1994) 78 CLT 649 : (1994) 2 OLR 106
Orissa High Court · (1994) 2 OLR 158