High Courts11 Jul 1995Dismissed
Mahabir Harro Vs State of Orissa
Orissa High Court · (1996) CriLJ 158 : (1995) 2 OLR 328
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 299, 300, 304
COURT ARCHIVE
Orissa High Court judgments
32,442 judgments · page 1,125 of 1,623
High Courts11 Jul 1995
Ahmed Alli Khan Vs Sanjeeda Begam
Orissa High Court · (1995) 2 OLR 564
Divorce Act, 1869 — Section 3Family Courts Act, 1984 — Section 7, 7(1)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts10 Jul 1995Dismissed
National Insurance Company Ltd. Vs Ranjulata Bhuyan and Another
Orissa High Court · (1996) ACJ 716 : (1997) 3 LLJ 428
Workmens Compensation Act, 1923 — Section 2(1), 8Workmens Compensation Rules, 1924 — Rule 8(1)
High Courts10 Jul 1995Dismissed
Rabindra Sabar and Another Vs State of Orissa
Orissa High Court · (1995) CriLJ 4222 : (1995) 2 OLR 132
Criminal Procedure Code, 1973 (CrPC) — Section 362
High Courts10 Jul 1995Dismissed
Dibakar Jena Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 134
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts10 Jul 1995
Subodh Behera and Others Vs State of Orissa
Orissa High Court · (1996) CriLJ 168 : (1995) 2 OLR 425 : (1995) 2 OLR 424
Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Jul 1995Allowed
Harish Chandra Habuda Vs Kanakamani Mohapatra and Others
Orissa High Court · (1995) 2 OLR 157
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4)
High Courts10 Jul 1995Allowed
Gagan Bihari Nanda Vs Project Officer and Another
Orissa High Court · (1996) ACJ 1000 : (1996) 81 CLT 641
High Courts10 Jul 1995
New India Assurance Co. Ltd. Vs Surendra Kumar Sendha and Another
Orissa High Court · (1997) 2 ACC 249
Employees Compensation Act, 1923 — Section 30, 4
High Courts10 Jul 1995Allowed
Dadu @ Millu Munda Vs State of Orissa
Orissa High Court · (1996) CriLJ 154
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 1995Allowed
Madan Kandi Vs State of Orissa
Orissa High Court · (1996) CriLJ 227
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 120B, 390, 391, 392, 395
High Courts07 Jul 1995
Commissioner of Income Tax Vs Puri Marine Products
Orissa High Court · (1995) 2 OLR 198 : (1995) 2 OLR 195
Income Tax Act, 1961 — Section 143, 144B
High Courts07 Jul 1995
Commissioner of Income Tax Vs R.N. Mishra
Orissa High Court · (1995) 2 OLR 243
Income Tax Act, 1961 — Section 32, 32(2), 70, 73
High Courts07 Jul 1995
Commissioner of Income Tax Vs Electro Steelcastings Ltd.
Orissa High Court · (1995) 2 OLR 184
Income Tax Act, 1961 — Section 37
High Courts07 Jul 1995Allowed
Bhagaban Swain and Bishnu Harapal Vs State of Orissa
Orissa High Court · (1995) 2 OLR 399
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
High Courts06 Jul 1995
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Suresh Chandra Behera and Another
Orissa High Court · (1996) ACJ 1203 : AIR 1996 Ori 69 : (1995) 2 OLR 255
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 1995
Gaya Prasad Bhoi and Another Vs Loknath Budhia Bhoi and Another
Orissa High Court · AIR 1996 Ori 44 : (1995) 2 OLR 307
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 372, 384
High Courts06 Jul 1995Allowed
Divisional Manager, New India Assurance Co. Ltd. Vs Sanatan Tarai and Others
Orissa High Court · (1996) ACJ 579 : (1997) 3 LLJ 459
Workmens Compensation Act, 1923 — Section 2(1)
High Courts05 Jul 1995
National Insurance Company Ltd., Baripada Branch Vs Anand and Ananda Charan Reddy and Another
Orissa High Court · (1997) ACJ 196
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B, 110D, 95
High Courts04 Jul 1995Allowed
Rabindra Behera Vs Sridhar Samantray and Others
Orissa High Court · (1996) CriLJ 832 : (1995) 2 OLR 433
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378, 401