COURT ARCHIVE

Orissa High Court judgments

32,442 judgments · page 1,123 of 1,623

High Courts18 Aug 1995Dismissed

Narayan Chandra Naik Vs Surjya Gomango and Others

Orissa High Court · (1996) CriLJ 1580 : (1996) 1 OLR 95 : (1996) 1 OLR 94

Criminal Procedure Code, 1973 (CrPC) — Section 145, 452Penal Code, 1860 (IPC) — Section 34, 379, 447

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High Courts11 Aug 1995

Baikunthnath Mohanta Vs State of Orissa

Orissa High Court · (1996) CriLJ 661

Criminal Procedure Code, 1973 (CrPC) — Section 425, 452, 454Penal Code, 1860 (IPC) — Section 307, 313, 34

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High Courts11 Aug 1995Dismissed

Narasingha Padhi (dead) and after him Rangabati Padhi and Others Vs Sasibhusan Tripathy and Another

Orissa High Court · (1995) 2 OLR 497

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5)Specific Relief Act, 1963 — Section 34, 42

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High Courts11 Aug 1995Dismissed

Braja Kishore Sahu and Others Vs Smt. Sailabala Sahu and Others

Orissa High Court · (1995) 2 OLR 348

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High Courts11 Aug 1995

Danardan Samal Vs State of Orissa

Orissa High Court · (1995) 2 OLR 520

Penal Code, 1860 (IPC) — Section 395, 457

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High Courts11 Aug 1995

Badridas Chandak Vs Purna Chandra Mishra

Orissa High Court · (1996) CriLJ 902

Prevention of Food Adulteration Act, 1954 — Section 16(1), 23(1A), 7Prevention of Food Adulteration Rules, 1955 — Rule 5, 50

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High Courts11 Aug 1995

Raghunath Asha Vs State of Orissa

Orissa High Court · (1996) CriLJ 1259 : (1995) 2 OLR 261 : (1995) 2 OLR 260

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361

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High Courts09 Aug 1995Dismissed

Gananath Jena Vs State of Orissa

Orissa High Court · (1996) CriLJ 229 : (1995) 2 OLR 492

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts09 Aug 1995Dismissed

Debadutta Pal Vs Indumati Pal and Others

Orissa High Court · (1996) 81 CLT 413 : (1995) 2 OLR 449 : (1995) 2 OLR 448

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16

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High Courts08 Aug 1995Allowed

Rajkishore Satpathy Vs Harekrushna Satpathy and Others

Orissa High Court · (1995) 2 OLR 332

Civil Procedure Code, 1908 (CPC) — Section 100, 103

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High Courts07 Aug 1995Allowed

Dilip Kumar Naik Vs State Bank of India and Others

Orissa High Court · (1997) 3 LLJ 454

Constitution of India, 1950 — Article 226, 227

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High Courts04 Aug 1995

Southern Explosives Company Private Limited Vs Orissa Sales Tax Tribunal and Others

Orissa High Court · (1995) 2 OLR 491

Orissa Sales Tax Act, 1947 — Section 23(3)Orissa Sales Tax Rules, 1947 — Rule 82A

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High Courts31 Jul 1995

Sambhu Prasad Panda Vs Ch. Bapana Amma and Another Ch. Bapana Amma Vs Sambhu Prasad Panda and Another

Orissa High Court · (1997) 2 OLR 149 : (1995) 2 OLR 149

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High Courts31 Jul 1995Dismissed

Kunja Bihari Nanda Vs Kusha Naik

Orissa High Court · (1995) 2 OLR 456

Orissa Money Lenders Act, 1939 — Section 10, 7C, 7D

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High Courts31 Jul 1995Dismissed

Prasanna Kumar Singh Vs Golak Chandra Madhual and Another

Orissa High Court · (1995) 2 OLR 394

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6, 6(3)

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High Courts28 Jul 1995

The Executive Officer, Berhampur Municipality Vs Gurunath Panigrahi

Orissa High Court · (1995) 2 OLR 508

Orissa Municipal Act, 1950 — Section 273, 347

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High Courts27 Jul 1995Dismissed

Jayanta Kumar Das Vs United Bank of India and Others

Orissa High Court · (1995) 2 OLR 352

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4

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High Courts26 Jul 1995Dismissed

S.S. Mohapatra Vs The Chancellor, Utkal University and Others

Orissa High Court · (1995) 2 OLR 249

Orissa Universities Act, 1989 — Section 21(2)

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High Courts26 Jul 1995Dismissed

Oriental Insurance Co. Ltd. Vs Sk. Nasiruddin and Sk. Nasir and Another

Orissa High Court · (1996) ACJ 1220

Motor Vehicles Act, 1988 — Section 173

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High Courts26 Jul 1995Allowed

Damodar Behera and Another and Sagar Barik Vs State of Orissa

Orissa High Court · (1996) CriLJ 346 : (1995) 2 OLR 502

Penal Code, 1860 (IPC) — Section 354, 376, 511

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