High Courts16 Sept 1995
Sri Jyotirmaya Nanda Saraswati and Another Vs Srimat Swami Sadananda Saraswati and Others
Orissa High Court · (1999) 16 OCR 12
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,122 of 1,623
High Courts15 Sept 1995
K. Nagabhusan Senapati Vs State and Another
Orissa High Court · (1996) CriLJ 658 : (1995) 2 OLR 543
Essential Commodities Act, 1955 — Section 6A, 6A(2), 7
High Courts15 Sept 1995Allowed
Sakhi Dei Vs Banamali Sahu and Others
Orissa High Court · (1995) 09 OHC CK 0020
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, 152, 153
High Courts14 Sept 1995
Kailash Chandra Agarwala Vs State of Orissa
Orissa High Court · (1995) 2 OLR 470
Criminal Procedure Code, 1973 (CrPC) — Section 167(5)
High Courts14 Sept 1995
Kshetrabasi Sahoo Vs Utkal University and Another
Orissa High Court · (1996) 81 CLT 122 : (1996) 1 OLR 34
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 1995Allowed
Pradipta Kumar Mohanty Vs State of Orissa
Orissa High Court · (1996) CriLJ 375
Penal Code, 1860 (IPC) — Section 381
High Courts07 Sept 1995Allowed
Ajaya Kumar Bej Vs State of Orissa
Orissa High Court · (1996) CriLJ 898 : (1995) 2 OLR 686
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50
High Courts06 Sept 1995Allowed
Debendranath Pradhan Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 545
Orissa Land Reforms Act, 1960 — Section 60
High Courts01 Sept 1995Allowed
Sobha Kumbhar and Another Vs Kunja Luha
Orissa High Court · (1996) CriLJ 735
Criminal Procedure Code, 1973 (CrPC) — Section 513Penal Code, 1860 (IPC) — Section 447, 506
High Courts01 Sept 1995Dismissed
Syed Abdul Jamil Vs Sharifa Bibi
Orissa High Court · (1996) 1 OLR 102
High Courts01 Sept 1995Partly Allowed
Duryodhan Samal and Others Vs Padma Charan Biswal and Others
Orissa High Court · AIR 1996 Ori 47 : (1996) 1 CivCC 231 : (1995) 2 OLR 481
Easements Act, 1882 — Section 28
High Courts28 Aug 1995
Commissioner of Income Tax Vs Baishnab Charan Mohanty
Orissa High Court · (1995) 08 OHC CK 0004
Income Tax Act, 1961 — Section 256, 68
High Courts27 Aug 1995Allowed
Sambaru Sabar Vs State of Orissa
Orissa High Court · (1996) 2 OLR 553
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 325
High Courts25 Aug 1995Dismissed
Basanti Mohanty Vs Brahmanand Das and Others
Orissa High Court · AIR 1996 Ori 85 : (1995) 2 OLR 525
Transfer of Property Act, 1882 — Section 54
High Courts25 Aug 1995
Rama Chandra Pani Vs Keshab Chandra Panda and Another
Orissa High Court · (1995) 2 OLR 652
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Partition Act, 1893 — Section 4
High Courts25 Aug 1995
Land Acquisition Officer Vs Smt. Mahalakshmi Panda
Orissa High Court · AIR 1996 Ori 95
Land Acquisition Act, 1894 — Section 23
High Courts25 Aug 1995
Janmejoy Dinda Vs State of Orissa
Orissa High Court · (1996) CriLJ 2250 : (1996) 1 OLR 12
Drugs and Cosmetics Act, 1940 — Section 18, 18A, 27, 28, 28A
High Courts24 Aug 1995
Pramod Kumar Singh Vs Industrial Promotion and Investment Corporation of Orissa Ltd. and Others
Orissa High Court · (1995) 2 OLR 530
Constitution of India, 1950 — Article 226
High Courts24 Aug 1995Allowed
Hadibandhu Senapati and Another Vs Smt. Champamani Behera and Others
Orissa High Court · AIR 1996 Ori 83 : (1995) 2 OLR 446
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Aug 1995Dismissed
Narayan Chandra Naik Vs Surjya Gomango and Others
Orissa High Court · (1996) CriLJ 1580 : (1996) 1 OLR 95 : (1996) 1 OLR 94
Criminal Procedure Code, 1973 (CrPC) — Section 145, 452Penal Code, 1860 (IPC) — Section 34, 379, 447