High Courts04 Jul 1995
Orissa Forest Corpn. Vs Additional Collr. of C. Ex. and Cus.
Orissa High Court · (1995) 80 ELT 277
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,126 of 1,623
High Courts03 Jul 1995
Neshtar Kaur and Others Vs Arbail Singh and Others
Orissa High Court · (1995) 2 OLR 217
Orissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 22(1), 22(2)
High Courts03 Jul 1995Dismissed
Chief Workshop Manager (P), Carriage Repair Workshop Vs Akshaya Kumar Rout
Orissa High Court · (1996) ACJ 444
Employees Compensation Act, 1923 — Section 4
High Courts03 Jul 1995
Commissioner of Income Tax Vs Satyanarayan Gupta (HUF)
Orissa High Court · (1995) 07 OHC CK 0035
Income Tax Act, 1961 — Section 240, 244
High Courts03 Jul 1995
Commissioner of Income Tax Vs Kalinga Tubes Ltd.
Orissa High Court · (1995) 07 OHC CK 0026
High Courts29 Jun 1995Allowed
P. Simanchal Patra Vs State of Orissa
Orissa High Court · (1996) 81 CLT 271 : (1995) 2 OLR 278
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(1), 42(2), 50
High Courts29 Jun 1995Dismissed
Barendra Kumar Choudhury Vs State of Orissa
Orissa High Court · (1996) 81 CLT 34 : (1995) 2 OLR 252
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts28 Jun 1995Dismissed
Purastam Tripathy and Purusattam Puria Vs State of Orissa
Orissa High Court · (1995) CriLJ 4211
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 299, 307, 309
High Courts27 Jun 1995
New India Assurance Co. Ltd. Vs Smt. Lalita Harijan and Another
Orissa High Court · AIR 1996 Ori 6
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 149, 166(3), 173
High Courts26 Jun 1995Allowed
The United Insurance Co. Ltd. Vs Krutibas Lenka and Others
Orissa High Court · (1997) ACJ 611 : AIR 1996 Ori 81
Motor Vehicles Act, 1939 — Section 96(1)
High Courts26 Jun 1995Dismissed
Natabar Samal Vs Collector and Others
Orissa High Court · (1995) 2 OLR 264
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jun 1995Dismissed
Jogeswar Behera Vs Ghanashyam Pradhan and Another
Orissa High Court · (1996) ACJ 899 : (1996) 3 LLJ 1079 : (1995) 2 OLR 355
Motor Vehicles Act, 1939 — Section 96(1)Workmens Compensation Act, 1923 — Section 4
High Courts23 Jun 1995Dismissed
Shasi Nayak and Others Vs Nisha Sahu and Another
Orissa High Court · AIR 1996 Ori 100
High Courts23 Jun 1995Dismissed
Guru Prasad Mohanty and etc. Vs Arbitrator-cum-Deputy General Manager and Others, etc.
Orissa High Court · AIR 1996 Ori 101
Constitution of India, 1950 — Article 14, 226, 227Telegraph Act, 1885 — Section 7B, 7B(1), 7B(2)
High Courts22 Jun 1995Allowed
United India Insurance Company Ltd. Vs Kamesh Chandra Patra and Another
Orissa High Court · (1996) 3 LLJ 1082
Workmens Compensation Act, 1923 — Section 4
High Courts22 Jun 1995Allowed
Sayad Hyder Hussain Vs State of Orissa and Another
Orissa High Court · (1996) 1 ALT(Cri) 9 : (1995) 2 OLR 105
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457
High Courts22 Jun 1995
The Divisional Manager, Representing United India Insurance Company Ltd. Vs Kamesh Chandra Patra and Another
Orissa High Court · (1996) 1 ACC 460
Employees Compensation Act, 1923 — Section 2, 30, 4
High Courts21 Jun 1995
Commissioner of Income Tax Vs A. Lenka and Partners
Orissa High Court · (1995) 06 OHC CK 0017
High Courts21 Jun 1995
Commissioner of Income Tax Vs Sri Anil Singh
Orissa High Court · (1995) 83 TAXMAN 224
Income Tax Act, 1961 — Section 10, 10(14), 16, 17
High Courts21 Jun 1995
Commissioner of Income Tax Vs Anil Singh
Orissa High Court · (1995) 83 TAXMAN 224
Income Tax Act, 1961 — Section 10(14), 16, 16(1), 17, 192