High Courts06 Aug 1999Dismissed

Indrajeet Roy Vs Republic of India

Orissa High Court · (1999) 87 CLT 433 : (1999) CriLJ 4727 : (1999) 17 OCR 263 : (1999) 2 OLR 279

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 397(3)
High Courts29 Jul 1999Dismissed

Smt. Padma Sahu Vs State of Orissa and Another

Orissa High Court · (1999) 88 CLT 461 : (1999) CriLJ 4269 : (1999) 17 OCR 373

Constitution of India, 1950 — Article 236Criminal Procedure Code, 1973 (CrPC) — Section 110National Security Act, 1980 — Section 12(1), 3(2)