Charubala Sasmal Vs State of Orissa and Another
Orissa High Court · (2000) CriLJ 1074 : (2000) 2 OLR 57 : (2000) 1 OLR 57
COURT ARCHIVE
32,443 judgments · page 1,052 of 1,623
Orissa High Court · (2000) CriLJ 1074 : (2000) 2 OLR 57 : (2000) 1 OLR 57
Orissa High Court · AIR 2000 Ori 36
Orissa High Court · (2000) 118 STC 475
Orissa High Court · AIR 2000 Ori 56
Orissa High Court · (1999) 2 OLR 589
Orissa High Court · (1999) 88 CLT 553 : (2000) CriLJ 785 : (1999) 17 OCR 423
Orissa High Court · (2000) 89 CLT 509 : (2000) CriLJ 1641 : (1999) 17 OCR 533 : (1999) 2 OLR 381
Orissa High Court · (2000) 2 OLR 126
Orissa High Court · (1999) 88 CLT 658 : (1999) 2 OLR 572
Orissa High Court · AIR 2000 Ori 10 : (2000) 1 CivCC 262
Orissa High Court · (2000) CriLJ 1277 : (1999) 2 OLR 575
Orissa High Court · AIR 2000 Ori 1
Orissa High Court · (2000) 3 LLJ 1454
Orissa High Court · (1999) 2 OLR 471
Orissa High Court · (1999) 88 CLT 737 : (1999) 88 CLT 37 : (2000) 85 FLR 239 : (2000) 1 LLJ 609 : (1999) 2 OLR 530
Orissa High Court · (1999) 88 CLT 539
Orissa High Court · (1999) 17 OCR 364
Orissa High Court · (2000) 90 CLT 283
Orissa High Court · (2000) 90 CLT 539
Orissa High Court · (1999) 2 OLR 326