High Courts27 Jul 1999Dismissed
Dr. Anurag Mishra and Others, etc. Vs State of Orissa and Others
Orissa High Court · AIR 2000 Ori 85 : (1999) 88 CLT 573
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,055 of 1,623
High Courts27 Jul 1999
Hemsagar ' Hrusikesh Nag and Others Vs Smt. Madhabi Kuanra ' Nag and State of Orissa
Orissa High Court · (2000) 1 ALT(Cri) 1 : (1999) 88 CLT 620 : (2000) 1 DMC 206 : (1999) 17 OCR 463
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210, 210(1), 397(3), 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 498A
High Courts26 Jul 1999
Sibasankar Gupta Vs Smt. Tilakbala Kundu
Orissa High Court · (1999) 2 OLR 260
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A(3)
High Courts23 Jul 1999
A Aurobinda Panda, Debendra Kumar Patra and Ajoy Kumar Biswal Vs Orissa State Co-operative Union and Others Alok Ranjan Patnaik, Basant Kumar Barik, Bibhuti Bhusan Mishra and Baikuntha Mohapatra Vs Registrar, Co-operative Societies, Orissa and Others Jyoti Ranjan Baliasingh and Niranjan Mohapatra Vs State of Orissa and Others
Orissa High Court · (1999) 07 OHC CK 0046
Orissa Co-operative Societies Act, 1962 — Section 123(A)
High Courts23 Jul 1999
United India Insurance Co. Ltd. Vs Chhaya Dash and Another
Orissa High Court · (2000) 3 LLJ 1459
Workmens Compensation Act, 1923 — Section 3
High Courts23 Jul 1999
Akuli Charan Das and Another Vs Commissioner for Workmen's Compensation and Deputy Labour Commissioner and Others
Orissa High Court · (1999) 2 ACC 682 : (2001) ACJ 1320 : (1999) 2 OLR 375
Motor Vehicles Act, 1988 — Section 147
High Courts22 Jul 1999Dismissed
Harish Chandra Panda and Others Vs Satyanarayan Panda and Others
Orissa High Court · (1999) 07 OHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jul 1999Dismissed
S.K. Suleman Vs Ananta Prasad Behera and Another
Orissa High Court · (1999) 88 CLT 284
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 47 Rule 1, 47
High Courts22 Jul 1999Partly Allowed
Divisional Manager, United India Insurance Co. Vs Prabhat Kumar Dhal and Others
Orissa High Court · (2000) 1 ACC 5 : (1999) 88 CLT 544 : (2000) 3 LLJ 1452
Workmens Compensation Act, 1923 — Section 3
High Courts22 Jul 1999Dismissed
Gyanendra Gopal Das and Another Vs Bank of India and Others
Orissa High Court · (1999) 88 CLT 293 : (2001) 103 CompCas 715
Contract Act, 1872 — Section 139
High Courts22 Jul 1999Allowed
Kanhu Charan Mohanty Vs Prafulla Chandra Mishra
Orissa High Court · (2000) 1 CivCC 282 : (1999) 88 CLT 628 : (1999) 2 OLR 199
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Suits Valuation Act, 1887 — Section 8
High Courts22 Jul 1999Dismissed
Hindustan Times Ltd. and Another Vs Mrs. Prafulla Kumari Bindhani
Orissa High Court · (1999) 07 OHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), 20
High Courts22 Jul 1999Allowed
Smt. Jeebanamayee Patnaik Vs Smt. Padmabati Mohapatra
Orissa High Court · (2000) 89 CLT 248 : (2000) 89 CLT 243 : (1999) 2 OLR 276
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts22 Jul 1999Allowed
Daniel Das and Others Vs Satyajit Das and Others
Orissa High Court · (1999) 88 CLT 340
High Courts21 Jul 1999Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Siya Devi and Others
Orissa High Court · (2001) 3 LLJ 411 : (1999) 2 OLR 329
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16(3)Workmens Compensation Act, 1923 — Section 30
High Courts19 Jul 1999
Divisional Manager, New India Assurance Co. Ltd. Vs Gopal Ch. Das and Others
Orissa High Court · (2001) 1 ACC 59 : (2000) 90 CLT 667 : (2001) 1 ILR (Ori) 59
Motor Vehicles Act, 1988 — Section 170
High Courts16 Jul 1999
Ajit Rath Vs Vice-Chancellor, Utkal University and Another
Orissa High Court · (1999) 2 OLR 208
Constitution of India, 1950 — Article 226
High Courts16 Jul 1999Allowed
Super Sales Corporation Vs Sr. Superintendent of Post Offices, Bhubaneswar and Others
Orissa High Court · AIR 2000 Ori 54 : (1999) 2 OLR 273
Post Office Act, 1898 — Section 3
High Courts16 Jul 1999
Surojit Sen Vs Sanatan Behera
Orissa High Court · (1999) 17 OCR 473
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(I), 273, 317Penal Code, 1860 (IPC) — Section 294, 34, 385, 394
High Courts16 Jul 1999Allowed
Mrs. Rama Mishra Vs Sri Ram City Union Finance Ltd.
Orissa High Court · (1999) 4 CivCC 179 : (1999) 88 CLT 232 : (1999) 2 OLR 194
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2