High Courts27 Aug 2026Disposed Of
D.M., National Insurance Co. Ltd., BBSR Vs Rabi Naik & Anr.
Orissa High Court · (2026) 08 OHC CK 1846
M.V. Act-Section 173
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 10 of 1,681
High Courts27 Aug 2026Disposed Of
Umakanta Senapati Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1848
Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts27 Aug 2026Disposed of
Litun Pattanaik @ Pattanayak & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1669
BNSS, 2023-Section 483B.N.S-U/Ss. 308(3)/ 296/ 126(2)/109(1)/117(2)/351(2)/118(2)/ 3(5)
High Courts27 Aug 2026Dismissed
New India Assurance Co. Ltd., Bhubaneswar & Anr. Vs Rabindranath Nayak & Anr.
Orissa High Court · (2026) 08 OHC CK 1677
Motor Vehicles Act, 1988-Section 173M.V. Act, 1939-Section 110-A
High Courts27 Aug 2026Disposed of
Md. Akbar & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1563
BNSS, 2023-Section 483NDPS Act-20(b)(ii)(C), 20(b)(ii)(B), 29, Section 37
High Courts27 Aug 2026Partly Allowed
Somanath Das Vs Rajkishore Das & Ors.
Orissa High Court · (2026) 08 OHC CK 1863
Motor Vehicle Act, 1988-Section 173Workmen’s Compensation Act
High Courts27 Aug 2026Allowed
Rama Chandra Bhoi Vs The Commissioner-cum-Secretary Department of Cooperation, Govt. of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1870
Orissa Cooperative Societies Act, 1962-Section 2(ff), 28
High Courts27 Aug 2026Dismissed
Sri Sitaram Agarwal Vs TPWODL & Ors.
Orissa High Court · (2026) 08 OHC CK 1871
Constitution of India-Articles 226 and 2272003 Act-Section 50, PART F 181, 181Odisha Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 2019-Section 17(vi), 17
High Courts25 Aug 2026Dismissed
Brundabati Khuntia Vs Jugal Kishore Sahoo & Anr.
Orissa High Court · 2026 INSC 67
Criminal Procedure Code, 1973-Section 378 (4), 378IPC-Section 354/34
High Courts25 Aug 2026Allowed
Laxman Oram Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1872
I.P.C.-u/s 302, Sections 302/201, 302/109/34, u/s 201Evidence Act-u/s 27Constitution of India
High Courts25 Aug 2026Dismissed
Niranjan Mehera Vs State Of Orissa (Vigilance)
Orissa High Court · (2026) 08 OHC CK 1873
Criminal Procedure Code-Section 374(2), 313, u/s 313P.C. Act, 1988-Sections 13(1) (d), 13(2), 7, 20
High Courts25 Aug 2026Disposed Of
Kanhei Charan Mahala & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1874
BNSS-Section 483BNS-117(2), 115(2), 118(2), 126(2), 296, 109(1), 3(5)
High Courts25 Aug 2026Dismissed
Nandakishore @ Nandakishore Parida Vs Rajkishore Parida & Ors.
Orissa High Court · 2026 INSC 67
Code of Criminal Procedure, 1973-Section 378 (4), 255(1), 378IPC-Section 427, 448
High Courts25 Aug 2026Dismissed
Md. Nasrul Haque Vs Rafique Khan & Ors.
Orissa High Court · 2026 INSC 67
Criminal Procedure Code-Section 378(4)Dowry Prohibition Act-Section 4, 6, u/s 8(a)Code of Criminal Procedure, 1973-Section 378(4), 417, 378
High Courts25 Aug 2026Partly Allowed
Asharam Sandha @ Asham Sandha & Anr. Vs State of Orissa
Orissa High Court · 2025 INSC 540
Criminal Procedure Code-Section 374(2), 313, 235 (1), 161, 360, 361Indian Penal Code-Sections 325/307/34, 307/34, 325/34, 325 and 307 read with Section 34, 325/307, 325/307 read with S.34, 307, 325 read with Section 34, 325SC & ST (PoA) Act-Section 3(1)(x)
High Courts25 Aug 2026Allowed
Utkal Khadi Mandal Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1875
Constitution of India-Articles 226 & 227Societies Registration Act, 1860OLR Act-Section 8A
High Courts25 Aug 2026Partly Allowed
Baikuntha Pradhan & Others Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1876
Code of Criminal Procedure-Section 374, 319, 161IPC-Section 302/34, 326/34, 506/34, 341/323/324/326/506/294/34/307, 341/323/324/326/506/294/34/307/302, 302, 304 Part-I, 34, 300, 304 Part-II, Sec 304 Part-IIEvidence Act-Section 32(1)
High Courts25 Aug 2026Disposed Of
Prasanta Kumar Behera Vs State of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1877
Constitution of India-Articles 226 & 227
High Courts25 Aug 2026Allowed
Dusasan @ Kusasana Rout Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1880
Criminal Procedure Code, 1973-Section 374 (2), 100(4), sub-section 4 of Section 100NDPS Act-Section 21(b), 50, 52, sub-section (1) of Section 50, sub-clause (5) of Section 50, sub section 5 of Section 50
High Courts25 Aug 2026Partly Allowed
Damei Bhoi @ Das & Ors. Vs State Of Orissa
Orissa High Court · 2025 INSC 540
Criminal Procedure Code-Section 374(2), 360, 361Indian Penal Code-Section 452, 323, 506, 34, 503Probation of Offenders Act, 1958-Section 4, 5