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A.K. Mohapatra, J. :
High CourtsSingle Bench(2026) 08 OHC CK 1846
D.M., National Insurance Co. Ltd., BBSR vs Rabi Naik & Anr.
Orissa High Court, Cuttack Bench · Decided on 27 August 2026
- HON’BLE JUDGES
- Aditya Kumar Mohapatra, J
- RESULT
- Disposed Of
- CASE NUMBER
- MACA No.1279 of 2024