High Courts24 Sept 2020Allowed
Satis Goel Vs State Of Orissa And Others
Orissa High Court · (2020) 09 OHC CK 0007
COURT ARCHIVE
Orissa High Court judgments, 2020
158 judgments · page 4 of 8
High Courts10 Sept 2020Allowed
Rasananda Jena & Others Vs State Of Odisha
Orissa High Court · (2020) 09 OHC CK 0006
Indian Penal Code, 1860 — Section 141, 149, 302, 506Code Of Criminal Procedure, 1973 — Section 161, 162, 354(1)(c), 394(2)
High Courts09 Sept 2020Dismissed
State Of Odisha And Others Vs Purnananda Mohanty
Orissa High Court · (2020) 09 OHC CK 0005
Odisha Ministerial Service Rules, 1985 — Rule 14
High Courts07 Sept 2020Dismissed
Upendra Prasad Debata Vs Rangadhar Debata
Orissa High Court · (2020) 09 OHC CK 0004
Code Of Civil Procedure, 1908 — Section 96, 100Limitation Act, 1963 — Section 18Limitation Act, 1963 — Article 24, 47, 55, 113
High Courts01 Sept 2020Dismissed
Prafulla Chandra Samantaray Vs Satyabhama Panda
Orissa High Court · (2020) 09 OHC CK 0003
Code Of Civil Procedure, 1908 — Section 100, 202, 205, 482Indian Penal Code, 1860 — Section 34, 354, 364, 365
High Courts01 Sept 2020Allowed
Divisional Manager Vs Umamani Nayak & Others
Orissa High Court · (2020) 09 OHC CK 0002
Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
High Courts01 Sept 2020Allowed
Kailash Nath Patnaik Vs State Of Odisha & Others
Orissa High Court · (2020) 09 OHC CK 0001
Odisha Government Land Settlement Act, 1962 — Section 3B, 7A(1), 7A(3)
High Courts31 Aug 2020Dismissed
Amrita Sahu Vs State Of Odisha And Others
Orissa High Court · (2020) 08 OHC CK 0016
Odisha Panchayat Samiti Act, 1959 — Section 16(1)(d), 16(3), 46B, 46B(1), 46B(2), 46B(2)(a), 46B(2)(g)Maharashtra Village Panchayats Act, 1959 — Section 35, 35(1), 35(3)Maharashtra Gram Panchayat Rules, 1958 — Rule 35(3B)
High Courts28 Aug 2020Allowed
Sandhya Rani Patra Vs State Of Odisha
Orissa High Court · (2020) 08 OHC CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 20(b)(ii)(B), 20(b)(ii)(C), 25, 29, 37, 37(1), 37(2)
High Courts28 Aug 2020Allowed
Bijaya Pani Vs State Of Odisha
Orissa High Court · (2020) 08 OHC CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 20(b)(ii)(B), 20(b)(ii)(C), 25, 29, 37, 37(1), 37(2)
High Courts26 Aug 2020Allowed
Dusmant Mallick Vs State Of Odisha And Others
Orissa High Court · (2020) 08 OHC CK 0009
Mines And Minerals (Development And Regulation) Act, 1957 — Section 15(1)Orissa Minor Minerals Concession Rules, 2016 — Rule 27, 27(4)(iv), 27(5), 27(16), 42Constitution Of India, 1950 — Article 12, 14, 32, 226, 298
High Courts20 Aug 2020Allowed
Mahasweta Biswal Vs State Of Odisha And Another
Orissa High Court · (2020) 08 OHC CK 0013
Code Of Criminal Procedure, 1973 — Section 205, 439Indian Penal Code, 1860 — Section 120B, 406, 420Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011— Section 2(b), 2(d), 3, 5, 6, 10
High Courts19 Aug 2020Dismissed
General Manager, East Coast Railway And Others Vs Surendra Jal And Others
Orissa High Court · (2020) 08 OHC CK 0010
Railway Services (Revised Pay) Rules, 2016 — Section 5, 6Constitution Of India, 1950 — Article 226
High Courts12 Aug 2020Disposed Of
Pradeep Kumar Pradhan Vs Union Of India And Others
Orissa High Court · (2020) 08 OHC CK 0012
Orissa Gram Panchayat Act, 1964 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts12 Aug 2020Dismissed
Ajay Bada Jena Vs Commissioner Of Bhubaneswar Municipal Corporation And Others
Orissa High Court · (2020) 08 OHC CK 0011
Constitution Of India, 1950 — Article 226, 227
High Courts10 Aug 2020Dismissed
Prayagraj Nayak @ Prince Vs State Of Odisha And Others
Orissa High Court · (2020) 08 OHC CK 0008
Indian Penal Code, 1860 — Section 376(2)(n),Protection Of Children from Sexual Offences Act, 2012 — Section 6, 34, 34(1)Information Technology Act, 2000 — Section 67A
High Courts10 Aug 2020Allowed
Prasana Kumar Behera (Since Dead) Vs State Of Orissa
Orissa High Court · (2020) 08 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 302, 304II, 324, 326Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Aug 2020Dismissed
Jitu Murmu Vs State Of Odisha
Orissa High Court · (2020) 08 OHC CK 0006
Code Of Criminal Procedure, 1973 — Section 164, 357A, 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325, 326, 342Odisha Prevention Of Witch-Hunting Act, 2013 — Section 5, 6
High Courts10 Aug 2020
Krishna Pad Mandal Vs State Of Odisha
Orissa High Court · (2020) 08 OHC CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)Medical Council Act, 1956 — Section 33
High Courts06 Aug 2020Dismissed
Jitendra Nath Patnaik Vs State Of Odisha (Vigilance)
Orissa High Court · (2020) 08 OHC CK 0004
Prevention Of Corruption Act, 1968 — Section 5(i)(c), 5(i)(d), 5(2), 13(2), 13(1)(d)Indian Penal Code, 1860 — Section 109, 120B, 378, 379, 406, 420, 465, 466, 467, 468, 471, 477Mines And Minerals (Development And Regulations) Act, 1957 — Section 4, 21, 22, 23B, 58