High Courts09 Dec 2020Disposed Of

Sarbeswar Lenka Vs Collector, Jagatsinghpur & Others

Orissa High Court · (2020) 12 OHC CK 0013

Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 2(e), 2(m), 4(2), 34, 34(1) , 34(2), 34(5), 35, 59Constitution Of India, 1950 — Article 226, 227
High Courts02 Dec 2020Dismissed

Adm Commandant Vs State Of Odisha And Others

Orissa High Court · (2020) 12 OHC CK 0010

Indian Penal Code, 1860 — Section 34, 120B, 14, 147, 148, 149, 307, 323, 326, 406, 427, 452, 498A, 506Code Of Criminal Procedure, 1973 — Section 167(2), 173(2), 174, 397, 397(2), 475, 482Code Of Criminal Procedure, 1898 — Section 549
High Courts02 Dec 2020Disposed Of

Md. Wasim Vs State Of Odisha

Orissa High Court · (2020) 12 OHC CK 0007

Indian Penal Code, 1860 — Section 34, 302, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 439Dowry Prohibition Act, 1961 — Section 4