High Courts04 Feb 2020Allowed
Sunita Nayak Vs State Of Odisha And Others
Orissa High Court · (2020) 02 OHC CK 0003
Odisha Grama Panchayat Act, 1964 — Section 19, 115(1), 115(2)Odisha Grama Panchayat Rules, 2014 — Rule 1
COURT ARCHIVE
Orissa High Court judgments, 2020
158 judgments · page 8 of 8
High Courts04 Feb 2020Disposed Of
Vice President, Emami Paper Mills Ltd. Vs Vice President, Emami Paper Mills Ltd.
Orissa High Court · (2020) 02 OHC CK 0002
Industrial Disputes Act, 1947 — Section 10(1)(c), 10, 12(5), 25(G)Evidence Act, 187 — Section 145Constitution Of India, 1950 — Article 226
High Courts03 Feb 2020Dismissed
Geetanjali Kanhar And Others Vs State Of Odisha And Others
Orissa High Court · (2020) 02 OHC CK 0001
Panchayats (Extension to the Scheduled Areas) Act, 1996 — Section 4Constitution Of India, 1950 — Article 21
High Courts29 Jan 2020Disposed Of
Urmila Shah And Ors Vs Presiding Officer And Ors
Orissa High Court · (2020) 01 OHC CK 0015
Industrial Disputes Act, 1947 — Section 2(oo), 10(1)(d), 12(4), 25F, 25G, 25B(2), 30, 30(1)(b), 32Central Co-operative Banks Staff Service Rules, 1984 — Rule 4, 5, 6, 58Constitution Of India, 1950 — Article 14, 16, 32, 136, 226
High Courts24 Jan 2020Disposed Of
Biresh Chandra Giri Vs State Of Orissa
Orissa High Court · (2020) 01 OHC CK 0014
Orissa Service Code, 1939 — Section 71(a)Orissa Servic Code Pension Rules, 1992 — Rule 71, 71(a)
High Courts24 Jan 2020Allowed
Sashadhar Pradhan Vs Union Of India
Orissa High Court · (2020) 01 OHC CK 0013
Central Industrial Security Force Rules, 2001 — Rule 32(1), 36Central Civil Services (Pension). Rules, 1972 — Rule 40
High Courts24 Jan 2020Allowed
Jayadev Kar Vs State Of Orissa & Others
Orissa High Court · (2020) 01 OHC CK 0012
Constitution Of India, 1950 — Article 12
High Courts17 Jan 2020Dismissed
Bansidhar Senapati Vs Chairman, State Bank Of India & Others
Orissa High Court · (2020) 01 OHC CK 0001
High Courts16 Jan 2020Disposed Of
P. Ramprakash Narayan Vs State Of Orissa And Another
Orissa High Court · (2020) 01 OHC CK 0011
Indian Penal Code, 1860 — Section 294, 323, 354, 426, 452, 506
High Courts14 Jan 2020Dismissed
Anadi Charan Sahoo Vs State Of Orissa & Others
Orissa High Court · (2020) 01 OHC CK 0010
Odisha Estates Abolition Act, 1951 — Section 6, 7, 8, 8(1), 38BOdisha Survey And Settlement Act, 1958 — Section 15, 22(3)Registration Act, 1908 — Section 17, 49
High Courts10 Jan 2020
Manas Kumar Kar Vs Binaya Mishra
Orissa High Court · (2020) 01 OHC CK 0009
Hindu Marriage Act, 1955 — Section 12, 13(1)(iii)Family Courts Act, 1984 — Section 12Evidence Act, 1872 — Section 112
High Courts09 Jan 2020Dismissed
Benu Bag Vs State Of Odisha
Orissa High Court · (2020) 01 OHC CK 0008
High Courts07 Jan 2020Dismissed
Birat Chandra Dagara Vs Orissa Manganese & Minerals Ltd.
Orissa High Court · (2020) 01 OHC CK 0007
Arbitration And Conciliation Act, 1996 — Section 5, 4, 12, 13, 14(1)(a), 16, 21, 32(2), 34, 34(3), 35, 36, 37Code Of Criminal Procedure, 1973 — Section 47, 151Code Of Civil Procedure, 1908 — Section 47
High Courts03 Jan 2020
Aditya Narayan Mishra Vs State Of Orissa Through Secretary
Orissa High Court · (2020) 01 OHC CK 0006
Odisha Municipal Act, 1950 — Section 73(A), 73(2)Orissa Local Fund Service Rules, 1975 — Rule 7
High Courts03 Jan 2020Allowed
Prasanta Lenka Vs Birendra Nath Rana
Orissa High Court · (2020) 01 OHC CK 0002
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 138(b), 139Evidence Act, 1872 — Section 4, 114
High Courts02 Jan 2020Dismissed
Shrikant Mohta Vs Republic Of India
Orissa High Court · (2020) 01 OHC CK 0005
Code Of Criminal Procedure, 1973 — Section 91, 160, 161, 173(8), 439Indian Penal Code, 1860 — Section 120B, 420, 403, 405, 406, 408, 409, 418, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts02 Jan 2020Disposed Of
Akshaya Kumar Tripathy Vs Orissa Power Transmission
Orissa High Court · (2020) 01 OHC CK 0004
Constitution Of India, 1950 — Article 12, 14, 16
High Courts02 Jan 2020Dismissed
Trilochan Dash Vs Chairman-Cum-Managing Director
Orissa High Court · (2020) 01 OHC CK 0003