Indian Penal Code, 1860 — Section 201, 228A, 235(2), 302, 303, 354(3), 366, 376, 376(2)(i), 376ACode Of Criminal Procedure, 1973 — Section 306(2), 309(2), 366Protection Of Children From Sexual Offences Act, 2012 — Section 6

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High Courts02 Nov 2020Dismissed

Kuma @ Rama Barshe Vs State Of Orissa

Orissa High Court · (2020) 11 OHC CK 0011

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 464

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High Courts22 Oct 2020Disposed Of

Dukhana Behera (Dead) Vs Prabala Khatua And Others

Orissa High Court · (2020) 10 OHC CK 0006

Code Of Civil Procedure, 1908 — Section 96, 100Evidence Act, 1872 — Section 92

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High Courts19 Oct 2020Allowed

Ramakanta Turuk@Harijan Vs State Of Odisha

Orissa High Court · (2020) 10 OHC CK 0009

Code Of Criminal Procedure, 1973 — Section 4(2), 167, 167(2), 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 36A(3), 36A(4), 37, 37(1), 37(1)(b), 37(2), 51

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High Courts19 Oct 2020Dismissed

M/s Zplus Surakhya Seva Vs State Of Odisha And Others

Orissa High Court · (2020) 10 OHC CK 0005

Income Tax Act, 1961 — Section 194(c), 194 C(1)Drugs And Cosmetic Act, 1940 — Section 27

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High Courts15 Oct 2020Disposed Of

Ashok Kumar Padhee Vs Ajaya Kumar Nanda And Three Others

Orissa High Court · (2020) 10 OHC CK 0010

Hindu Minority And Guardianship Act, 1956 — Section 6

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High Courts14 Oct 2020Dismissed

Sanjukta Kumari Devi Vs Bharat Petroleum Corporation Ltd. And Two Others

Orissa High Court · (2020) 10 OHC CK 0008

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High Courts13 Oct 2020Dismissed

Bharat Chandra Bhuyan Vs State Of Odisha & Others

Orissa High Court · (2020) 10 OHC CK 0012

Odisha Minor Minerals Concession Rules, 2016 — Rule 10(10), 27, 27(4)(ii), 27(4)(iv), 27(5)

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High Courts13 Oct 2020Dismissed

Mohanilal @ Mohanlal Sitani Vs State Of Orissa

Orissa High Court · (2020) 10 OHC CK 0011

Orissa Sales Tax Act, 1947 — Section 12(4)Tamil Nadu General Sales Tax Act, 1959 — Section 17

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High Courts13 Oct 2020Allowed

M/s. Famous Security Services Vs State Of Odisha And Others

Orissa High Court · (2020) 10 OHC CK 0007

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227

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High Courts09 Oct 2020Dismissed

Brahmananda Ray since Dead His Legal Heirs Bhikari Ray & Others Vs Ashamani Devi Since Dead Her legal Heirs Premananda Nayak And Others

Orissa High Court · (2020) 10 OHC CK 0004

Odisha Consolidation Of Holding And Prevention Of Fragmentation Of Land Act, 1972 — Section 9(3), 15Orissa Estates Abolition Act, 1951 — Section 7, 8(1)Orissa Land Reforms Act, 1960 — Section 4(2)

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High Courts09 Oct 2020Disposed Of