High Courts11 Feb 2016Dismissed
Abhaya Kumar Sethi Vs State of Orissa and Others
Orissa High Court · (2016) 02 OHC CK 0007
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 27 of 33
High Courts10 Feb 2016Disposed Off
Satyanarayan Gnm Training College Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 362 : (2016) 1 ILRCuttack 1102
Constitution of India, 1950 — Article 226
High Courts10 Feb 2016Dismissed
Smt. Kiranbala Rout Vs Smt. Rasnamayee Roy
Orissa High Court · (2016) AIRCC 1498 : (2016) 1 ILRCuttack 461
Orissa Grama Panchayat Act, 1965 - Section 31
High Courts10 Feb 2016Allowed
Boga Gond and Others Vs Ramasai Gond
Orissa High Court · (2016) 02 OHC CK 0051
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 47Constitution of India, 1950 - Article 227, Article 39ACourt Fees Act, 1870 - Section 20
High Courts10 Feb 2016Disposed off
Satyanarayan GNM Training College Vs State of Orissa and Others
Orissa High Court · (2016) 02 OHC CK 0049
High Courts10 Feb 2016Allowed
Basudev Chaterjee Vs Grid Corporation of Orissa and Others
Orissa High Court · (2016) 1 ILRCuttack 1031 : (2016) LIC 2442
Orissa Electricity Reforms Act, 1995 - Section 13, Section 2
High Courts10 Feb 2016Disposed Off
Managing Committee of Bhagabati Bidyapitha and Others Vs Raj Kumar Dash and Others
Orissa High Court · (2016) 02 OHC CK 0010
Constitution of India, 1950 - Article 14, Article 21, Article 309Orissa Education Act, 1969 - Section 2(h), Section 7, Section 7B, Section 7B(2)
High Courts09 Feb 2016Disposed off
Noki Vs State of Orissa
Orissa High Court · (2016) 1 OriLR 493
Criminal Procedure Code, 1973 (CrPC) - Section 374, Section 374(2)Penal Code, 1860 (IPC) - Section 376, Section 456
High Courts09 Feb 2016Disposed off
Samir Nayak and Others Vs The Special Land Acquisition Officer, M.I.P. and Others
Orissa High Court · (2016) 02 OHC CK 0058
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 9Land Acquisition Act, 1894 - Section 11, Section 12, Section 18, Section 18(1), Section 18(2), Section 30, Section 31, Section 4(1)
High Courts09 Feb 2016Dismissed
Rintu Vs State of Orissa
Orissa High Court · (2016) 02 OHC CK 0045
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 376 (2)(g), Section 376(2)(g)
High Courts09 Feb 2016Allowed
Anil Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (2016) 02 OHC CK 0044
Orissa Education Act, 1969 - Section 3 (d), Section 3(j-1), Section 4
High Courts09 Feb 2016Dismissed
Prafulla Kumar Khadenga Vs State Bank of India and Others
Orissa High Court · (2016) 02 OHC CK 0043
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Dismissed
Orissa Power Transmission Corporation Ltd. Vs Tata Sponge Iron Ltd. and Others
Orissa High Court · (2016) 02 OHC CK 0041
Electricity Act, 2003 - Section 10, Section 2 (28), Section 2(16), Section 2(28), Section 2(29), Section 2(30), Section 2(8), Section 86, Section 86(1)(f), Section 9
High Courts09 Feb 2016Dismissed
Rintu @ Narottam Naik Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 993
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts09 Feb 2016Disposed off
Loki @ Laki Majhi Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 259
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)
High Courts09 Feb 2016Allowed
Dr. Tarun Kumar Panda Vs State of Odisha and others
Orissa High Court · (2016) LIC 1472
Constitution of India, 1950 — Article 16
High Courts08 Feb 2016Allowed
Sarat Chandra Mohapatra Vs Amruta Prabha Mahapatra
Orissa High Court · (2016) 1 ILRCuttack 1198
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 2016Dismissed
Geetanjali Suni Vs Collector-cum-DM
Orissa High Court · (2016) LIC 1878
High Courts08 Feb 2016Dismissed
Jayakrushna Parida Vs State of Orissa
Orissa High Court · (2016) CriLJ 1930 : (2016) sup1 CutLTCriminal 542
Evidence Act, 1872 - Section 6, Section 8Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts08 Feb 2016Disposed off
Chandramohan Barik Vs State of Orissa and Others
Orissa High Court · (2016) 1 OriLR 480