High Courts08 Feb 2016Dismissed
Brajendra Ku. Jena Vs State of Orissa and Others
Orissa High Court · (2016) LIC 2122
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 28 of 33
High Courts08 Feb 2016Allowed
Sarat Chaandra Mohapatra Vs Amruta Prabha Mahapatra
Orissa High Court · (2016) 02 OHC CK 0039
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 23, Order 23 Rule 3, Order 23 Rule 3A, Section 151Hindu Marriage Act, 1955 - Section 13
High Courts05 Feb 2016Disposed Off
Hemanta Kumar Behera Vs Municipal Council, Keonjhargarh
Orissa High Court · (2016) 162 AIC 428
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Feb 2016Disposed off
Nanda Kishore Sahu Vs Municipal Council, Keonjhargarh
Orissa High Court · (2016) 121 CutLT 867
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Feb 2016Dismissed
Satya Ranjan Pattanaik Vs Director General of Police and Others
Orissa High Court · (2016) 02 OHC CK 0040
Constitution of India, 1950 - Article 311(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, Section 4, Section 47, Section 5
High Courts04 Feb 2016Dismissed
Satya Ranjan Pattanaik Vs Director General of Police
Orissa High Court · (2016) 122 CutLT 341
Central Civil Services (Temporary Service) Rules, 1965 - Rule 5(1)Central Reserve Police Force Rules, 1955 - Rule 16Constitution of India, 1950 - Article 226, Article 227, Article 311(2)
High Courts03 Feb 2016Dismissed
Auto Oasis Dealer, Indian Oil Corporation Ltd. Vs Indian Oil Corporation Ltd.
Orissa High Court · (2016) 02 OHC CK 0042
Arbitration Act, 1940 - Section 24Arbitration and Conciliation Act, 1996 - Section 11, Section 5, Section 7, Section 8Constitution of India, 1950 - Article 227
High Courts03 Feb 2016Dismissed
Chandramani Kumbhar Vs State of Orissa
Orissa High Court · (2016) 02 OHC CK 0038
Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113-A, Section 113-B, Section 32Penal Code, 1860 (IPC) - Section 304-B, Section 306, Section 498-A
High Courts03 Feb 2016Allowed
Gajendra Nath Biswal Vs Narmada Biswal
Orissa High Court · (2016) 122 CutLT 155
Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 227
High Courts02 Feb 2016Dismissed
Gopal Chandra Sahu Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 401 : (2016) 1 ILRCuttack 439
Constitution of India, 1950 — Article 226
High Courts02 Feb 2016Allowed
Chintamani Mallik and Others Vs State of Orissa and Others
Orissa High Court · (2016) AIRCC 1122
High Courts02 Feb 2016Dismissed
Gopal Chandra Sahu Vs State of Odisha and Others
Orissa High Court · (2016) 121 CutLT 401
Constitution of India, 1950 - Article 226
High Courts02 Feb 2016Dismissed
Sandhyarani Mishra Vs Collector, Puri and Others
Orissa High Court · (2016) LIC 1668 : (2016) 3 SCT 172
Constitution of India, 1950 — Article 226
High Courts02 Feb 2016Allowed
Harihar Patnaik Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 901
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts01 Feb 2016Disposed Off
Rama Sahu Vs Sujata Sahu and Others
Orissa High Court · (2016) AIRCC 1163 : (2016) 2 HLR 322
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Marriage Act, 1955 — Section 16Specific Relief Act, 1963 — Section 34
High Courts01 Feb 2016Dismissed
Suril and Others Vs Laxman Majhi and Others
Orissa High Court · (2016) 02 OHC CK 0035
Civil Procedure Code, 1908 (CPC) - Section 100, Section 40Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts01 Feb 2016Dismissed
Budhu Kisan Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 484
Penal Code, 1860 (IPC) - Section 304
High Courts29 Jan 2016Disposed Off
Padmini Panda Vs Smt. Pramila Samantaray
Orissa High Court · (2016) 1 ILRCuttack 789
Civil Procedure Code, 1908 (CPC) — Section 104, 96Orissa Civil Courts Act, 1984 — Section 16
High Courts29 Jan 2016Dismissed
Navin Das Vs Smt. Ranjita Singh
Orissa High Court · (2016) 122 CutLT 135 : (2016) 2 ILRCuttack 195
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Jan 2016Disposed Off
M/s. Odyssy Pickles Ltd. Vs Regional Provident Fund Commissioner
Orissa High Court · (2016) 151 FLR 197 : (2017) LabLR 406 : (2016) LabLR 1278 : (2016) 3 LLJ 405 : (2017) 1 LLN 263