High Courts24 Feb 2016Allowed
Sri Chattarpal Singh Vs Union of India
Orissa High Court · (2016) 1 ILRCuttack 973 : (2016) LIC 3052
Central Industrial Security Force Act, 1968 - Section 8(i)
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 25 of 33
High Courts24 Feb 2016Allowed
Chattarpal Singh Vs The Union of India and Others
Orissa High Court · (2016) 02 OHC CK 0056
Constitution of India, 1950 - Article 136, Article 226
High Courts24 Feb 2016Dismissed
Lokanath Meher and Others Vs Panchanan Majhi and Others
Orissa High Court · (2016) 02 OHC CK 0055
Orissa Land Reforms Act, 1960 - Section 22, Section 23, Section 23-AOrissa Merged States (Laws) Act, 1950 - Section 7, Section 7 (1)(b), Section 7(1)(b), Section 7(b), Section 7(b)(i)Registration Act, 1908 - Section 17
High Courts24 Feb 2016Allowed
Basanta Kumar Das Vs Governing Body of Taratarini College and Others
Orissa High Court · (2016) 02 OHC CK 0032
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152, Section 153Constitution of India, 1950 - Article 41, Article 43Orissa Education Act, 1969 - Section 10, Section 10-A, Section 10-A(1), Section 10-A(1)(a), Section 10-A(2),
High Courts24 Feb 2016Allowed
Basanta Kumar Das Vs Governing Body of Taratarini College
Orissa High Court · (2016) 122 CutLT 329
Constitution of India, 1950 - Article 226, Article 227Orissa Education Act, 1969 - Section 10-ARecruitment Rules, 1974 - Rule 22
High Courts23 Feb 2016Allowed
Bayamani Mandinga Vs State of Orissa
Orissa High Court · (2016) 4 CriCC 372 : (2016) 3 Crimes 564 : (2016) 122 CutLT 111 : (2016) 1 ILRCuttack 1227
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 42(2)
High Courts23 Feb 2016Dismissed
Divisional Manager, Oriental Fire and General Insurance Co. & Anr. Vs M/s. The Cold Storage Co-operative Societies Ltd. and others
Orissa High Court · (2016) AIRCC 1892
Contract Act, 1872 - Section 126
High Courts22 Feb 2016Dismissed
Swarnalata Dei Vs Ranjana Chopra
Orissa High Court · (2016) sup2 CutLTCriminal 172 : (2016) 1 ILRCuttack 1086
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 20
High Courts22 Feb 2016Disposed Off
State of Odisha Vs Sushant Ku. Dhalasamant
Orissa High Court · (2016) sup2 CutLTCriminal 157 : (2016) 2 ILRCuttack 578
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Feb 2016Allowed
Smt. Prafullata Mohapatra Vs Sri Bijaya Ram Dash
Orissa High Court · (2017) AIRCC 775
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Specific Relief Act, 1963 - Section 20
High Courts22 Feb 2016Disposed off
Madhusmita Pujari and Others Vs Partha Sarathi Mishra
Orissa High Court · (2016) 02 OHC CK 0014
Hindu Marriage Act, 1955 - Section 13, Section 26
High Courts19 Feb 2016Allowed
Smt. Ashamanjari Mishra Vs Bhubaneswar Municipal Corporation
Orissa High Court · (2016) AIRCC 2400
Orissa Municipal Corporation Act, 2003 — Section 629
High Courts19 Feb 2016Partly Allowed
Anil Kumar Mohapatra Vs State of Orissa
Orissa High Court · (2016) 160 AIC 740
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 106
High Courts19 Feb 2016Dismissed
Manmohan Sahu Vs Ashis Kumar Mandal and others
Orissa High Court · (2016) 160 AIC 736
High Courts19 Feb 2016Dismissed
Babaji Behera Vs Baishnaba Charan Behera and others
Orissa High Court · (2016) 160 AIC 738 : (2017) AIRCC 1899
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts18 Feb 2016Dismissed
Nrusingha Mallick Vs State of Orissa
Orissa High Court · (2016) 161 AIC 392 : (2016) 121 CutLT 1107
Penal Code, 1860 (IPC) — Section 324
High Courts18 Feb 2016Dismissed
Paramananda Swain Vs Commissioner Consolidation and Others
Orissa High Court · (2016) 02 OHC CK 0034
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Dismissed
Hadibandhu Panigrahi Vs Orissa Pollution Control Board and Others
Orissa High Court · (2016) LIC 2618
High Courts18 Feb 2016Allowed
Bichitrananda Mishra Vs Achyutananda Mishra
Orissa High Court · (2017) AIRCC 690 : (2017) 123 CutLT 564
Succession Act, 1925 - Section 276
High Courts18 Feb 2016Allowed
Subash Pradhan Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 669
Criminal Procedure Code, 1973 (CrPC) - Section 374(2), Section 376Evidence Act, 1872 - Section 114A