High Courts04 Mar 2016Allowed
Kalinga Institute of Medical Sciences and Others Vs Union of India and Others
Orissa High Court · (2016) 03 OHC CK 0017
Indian Medical Council Act, 1956 - Section 10-A
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 24 of 33
High Courts04 Mar 2016Allowed
Prasanta Kumar Behera and Others Vs State of Orissa
Orissa High Court · (2016) 03 OHC CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 100, Section 100 (4), Section 100(4), Section 161, Section 165, Section 165 (4), Section 2 (p)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(iii)(b), Section 20 (b)(ii)(C
High Courts04 Mar 2016Dismissed
Shakuntala Mishra Vs Jagadeep Pratap Deo
Orissa High Court · (2016) AIR(Orissa) 82 : (2016) 4 CivCC 197
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 27, 65
High Courts04 Mar 2016Dismissed
Prafulla Naik Vs Driver Madhei
Orissa High Court · (2016) 122 CutLT 83
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts03 Mar 2016Allowed
Sanjay Kumar Das Vs State of Orissa
Orissa High Court · (2016) 1 ILRCuttack 1165
High Courts03 Mar 2016Dismissed
Manabhanjan Patro (Dead) Vs Nilaratha @ Nilaratna Patro
Orissa High Court · (2016) 122 CutLT 289 : (2016) 1 ILRCuttack 1190
Civil Procedure Code, 1908 (CPC) — Section 96(2)
High Courts03 Mar 2016Disposed Off
Bijay Shankar Sarangi Vs Orissa State Road Transport Corporation
Orissa High Court · (2016) 3 CLR 331 : (2016) 122 CutLT 306
Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Allowed
Sanjay Kumar Das and Others Vs State of Orissa and Others
Orissa High Court · (2016) 03 OHC CK 0020
Constitution of India, 1950 - Article 14, Article 16Criminal Procedure Code, 1973 (CrPC) - Section 24
High Courts02 Mar 2016Allowed
Prajna Lalit Mishra Vs O.P.S.C.
Orissa High Court · (2016) 122 CutLT 596 : (2016) 1 ILRCuttack 652
High Courts02 Mar 2016Dismissed
Gourmani Dei (Since Dead) & After Her Sridhar Sahu Vs Shree Jagannath Mahaprabhu
Orissa High Court · (2016) 122 CutLT 311 : (2016) 1 ILRCuttack 689
Sri Jagannath Temple Act, 1954 — Section 30, 33, 5
High Courts02 Mar 2016Disposed Off
Gourmani Dei and Others Vs Shree Jagannath Mahaprabhu and Others
Orissa High Court · (2016) 03 OHC CK 0024
High Courts02 Mar 2016Allowed
Basanti Mohanty and Others Vs State of Orissa and Others
Orissa High Court · (2016) 2 CLR 943
Constitution of India, 1950 - Article 136, Article 226
High Courts02 Mar 2016Dismissed
Chief Executive Officer, Central Electricity Supply Utility of Odisha, Bhubaneswar Vs Satyabhama Nayak
Orissa High Court · (2017) AAC 296
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, Order 1-AFatal Accidents Act, 1855 - Section 1A
High Courts02 Mar 2016Allowed
Binabati Sabar Vs Election Officer-cum-Block Development Officer
Orissa High Court · (2016) 121 CutLT 801
Constitution of India, 1950 - Article 226, Article 227
High Courts26 Feb 2016Allowed
Bajranglal Gupta Vs Bharati Airtel Ltd.
Orissa High Court · (2016) 1 ILRCuttack 726
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Feb 2016Disposed Off
Rama Chandra Padhi Vs Chairman-Cum-M.D., Nalco Bhawan, Bhubaneswar
Orissa High Court · (2016) 122 CutLT 380 : (2016) 1 ILRCuttack 912
High Courts26 Feb 2016Dismissed
Kalpana Pattnaik and Others Vs Pratima Pattnaik and Others
Orissa High Court · (2016) 161 AIC 396 : (2016) 122 CutLT 796
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 29, Section 151Constitution of India, 1950 - Article 226, Article 227
High Courts26 Feb 2016Allowed
Suraj Swain Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 718
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts25 Feb 2016Disposed Off
Dhruba Charan Mekap Vs ACC Ltd., Mumbai
Orissa High Court · (2016) 1 ILRCuttack 704
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Feb 2016Dismissed
Biswanath Samal Vs State of Orissa and others
Orissa High Court · (2016) LIC 2061