High Courts01 Jul 2016Disposed Off
Madhusmita Sahoo @ Anusuya Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 556 : (2016) 2 ILRCuttack 353
Criminal Procedure Code, 1973 (CrPC) — Section, 482
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 15 of 33
High Courts01 Jul 2016Partly Allowed
M/s. OCL India Limited, Rajgangpur Vs Regional Director, Employees State Insurance Corporation, Bhubaneswar
Orissa High Court · (2016) 151 FLR 188 : (2016) 3 LLJ 460
High Courts01 Jul 2016Partly Allowed
M/s. OCL India Limited, Rajgangpur Vs The Regional Director
Orissa High Court · (2017) 1 CLR 436 : (2016) 2 ILRCuttack 601 : (2016) 3 LLJ 585
Employees State Insurance (General) Regulations, 1950 - Regulation 31, 31AEmployees State Insurance Act, 1948 - Section 2(22), 39(4), 39(5)(a), 39(5)(b), 82(2)
High Courts01 Jul 2016Allowed
Rabindra Sahoo Vs CESCO
Orissa High Court · (2016) AAC 1981 : (2016) 164 AIC 920
Constitution of India, 1950 - Article 226
High Courts30 Jun 2016Disposed Off
Jitendra Kishore Sahoo Vs State of Odisha
Orissa High Court · (2016) 2 ILRCuttack 524
Constitution of India, 1950 — Article 22Control of National Highways (Land and Traffic) Act, 2002 — Section 38
High Courts30 Jun 2016Dismissed
Dr. K. (Kapuli) Hariban Vs State of Orissa (Vigilance)
Orissa High Court · (2016) 2 ILRCuttack 614
Criminal Procedure Code, 1973 (CrPC) — Section 197, 239
High Courts30 Jun 2016Allowed
Mahanta Laxmidhar Das Vs Mahanta Sri Gopi Das Ji Maharaj
Orissa High Court · (2016) 2 ILRCuttack 633
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10 (A)
High Courts29 Jun 2016Allowed
M.D., Ores Ispat (P) Ltd. Vs Sri Dusmant Kar
Orissa High Court · (2016) sup2 CutLTCriminal 799 : (2016) 2 ILRCuttack 582
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts29 Jun 2016Dismissed
Madhoo @ Madhab Ch. Khuntia Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 700 : (2016) 2 ILRCuttack 357
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)(8), 482
High Courts29 Jun 2016Dismissed
Sushil Kumar Nayak Vs State of Orissa
Orissa High Court · (2016) 4 Crimes 80 : (2016) sup2 CutLTCriminal 613
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 218, 302, 342
High Courts29 Jun 2016Dismissed
Saubhagyabati Jena Vs State of Odisha
Orissa High Court · (2016) 150 FLR 917
Constitution of India, 1950 - Article 226
High Courts29 Jun 2016Dismissed
Branch Manager, the United Indian Insurance Co. Ltd. Vs Krushna Paik
Orissa High Court · (2016) 122 CutLT 401
Motor Vehicles Act, 1988 - Section 166
High Courts28 Jun 2016Allowed
Naliniprava Behera Vs Exe. Engineer, E.H.T., Keonjhar
Orissa High Court · (2016) AAC 2211 : (2016) 4 ACC 930 : (2017) 1 ALLMR 101 : (2016) 2 ILRCuttack 389 : (2016) 3 TAC 812
Motor Vehicles Act, 1988 — Section 166
High Courts28 Jun 2016Dismissed
M/s. Magnum Fibers Pvt. Ltd. Vs Regional Provident Fund Commissioner
Orissa High Court · (2016) 150 FLR 659 : (2016) LabLR 1175 : (2016) LIC 3471 : (2016) 3 LLJ 391
High Courts24 Jun 2016Dismissed
Saraswati Dei @ Jena Vs Sri Gopinath Jew
Orissa High Court · (2016) AIR(Orissa) 140 : (2016) 2 ILRCuttack 911
Limitation Act, 1963 — Article 65, 96ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 — Section 25
High Courts24 Jun 2016Disposed Off
Patitapaban Panda Vs State of Odisha
Orissa High Court · (2016) 2 ILRCuttack 94
Constitution of India, 1950 — Article 14, 21Cuttack Development Authority Act, 1982 — Section 10, 11, 19, 2
High Courts24 Jun 2016Allowed
Anandananda Dash Vs Kuntala Kumari Dash
Orissa High Court · (2016) AIR(Orissa) 153 : (2016) 2 ILRCuttack 691
Succession Act, 1925 — Section 276, 278, 59, 63
High Courts23 Jun 2016Allowed
M/s B.M.P. & Sons Pvt. Limited Vs State of Odisha
Orissa High Court · (2016) AIR(Orissa) 131 : (2016) 2 ILRCuttack 272
Constitution of India, 1950 — Article 14
High Courts22 Jun 2016Dismissed
Kuni Mohanty - Appellant @HASH Upendra Barik and Others
Orissa High Court · (2016) AIRCC 2610
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32(5), Order 21 Rule 97, Order 21 Rule 99