Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)

Read judgment

High Courts26 Jul 2016Disposed Off

M/s. ISAR Engineers (Pvt.) Ltd. Vs The Presiding Officer, Employees' Provident Fund Appellate Tribunal

Orissa High Court · (2016) 151 FLR 14 : (2016) LabLR 1043 : (2016) 4 LLN 523

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

Read judgment

High Courts26 Jul 2016Allowed

Purna Chandra Barik Vs The General Manager, UCO Bank, Kolkata

Orissa High Court · (2016) 122 CutLT 617 : (2016) 2 ILRCuttack 571 : (2016) LIC 4123

Constitution of India, 1950 — Article 226

Read judgment

High Courts25 Jul 2016Dismissed

M/s. Utkal Pharmaceuticals Manufactures Association Vs State of Odisha

Orissa High Court · (2016) 122 CutLT 791

Constitution of India, 1950 - Article 226

Read judgment

High Courts22 Jul 2016Partly Allowed

Smt. Binapani Nayak - Appellant @HASH Pruthiraj Parida (dead) his L.Rs. and another

Orissa High Court · (2016) AIRCC 3149

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 6

Read judgment

High Courts22 Jul 2016Dismissed

Krushna Majhi Vs Hatia Majhi

Orissa High Court · (2016) 165 AIC 840

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 4

Read judgment

High Courts22 Jul 2016Allowed

Ashok Kumar Sahoo Vs State of Orissa

Orissa High Court · (2016) 165 AIC 816

Prevention of Corruption Act, 1988 — Section 13(2)

Read judgment

High Courts22 Jul 2016Dismissed

Pattila Chinnamma Vs Bigna Rama Chandra Reddi

Orissa High Court · (2016) 165 AIC 812

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts22 Jul 2016Dismissed

Sarala Mishra Vs State of Orissa

Orissa High Court · (2016) 165 AIC 804

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts22 Jul 2016Allowed

Hrithik Mohanty Vs Kendriya Vidyalaya NO. 2

Orissa High Court · (2016) 2 ILRCuttack 376

Constitution of India, 1950 — Article 226

Read judgment

High Courts22 Jul 2016Allowed

M/s. D.K. Engineering & Construction Vs State of Odisha

Orissa High Court · (2016) 2 ILRCuttack 515

Constitution of India, 1950 — Article 226

Read judgment

High Courts22 Jul 2016Dismissed

Pramila Behera Vs Rama Bose

Orissa High Court · (2016) 122 CutLT 772

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90Specific Relief Act, 1963 - Section 34, Section 37, Section 38

Read judgment

High Courts21 Jul 2016Dismissed

M/s. Hindustan Unilever Ltd. Vs Presiding Officer

Orissa High Court · (2016) 2 ILRCuttack 567

Constitution of India, 1950 — Article 226

Read judgment

High Courts21 Jul 2016Disposed Off

State of Orissa Vs Maheswar Sahu

Orissa High Court · (2016) 2 ILRCuttack 622

Criminal Procedure Code, 1973 (CrPC) — Section 395

Read judgment

High Courts21 Jul 2016Allowed

Regional Provident Fund Commission Vs Orissa State Road Transport Corporation

Orissa High Court · (2016) 2 ILRCuttack 667

Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Jul 2016Allowed

The Management of M/s Paradeep Phosphates Ltd. Vs Govt. of India

Orissa High Court · (2017) 1 CLR 679 : (2016) 2 ILRCuttack 479 : (2017) LabLR 555 : (2017) LIC 1797

Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

Read judgment