High Courts16 Jul 2016Dismissed
Netrananda Dalai Vs Ratnabati Nayak (dead)
Orissa High Court · (2016) AIR(Orissa) 138 : (2016) 2 ILRCuttack 372
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 14 of 33
High Courts16 Jul 2016Allowed
Nrusingh Charan Sahoo Vs State of Odisha (Vigilance)
Orissa High Court · (2017) 1 Crimes 428 : (2016) sup2 CutLTCriminal 595 : (2016) 2 ILRCuttack 452 : (2017) 3 RCRCriminal 43
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts16 Jul 2016Allowed
Jasobanta Mohanty Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 661 : (2016) 2 ILRCuttack 384
Constitution of India, 1950 — Article 226
High Courts14 Jul 2016Allowed
Kakinada Seaports Ltd. Vs Union of India
Orissa High Court · (2016) 2 ILRCuttack 502
Constitution of India, 1950 — Article 226
High Courts13 Jul 2016Allowed
Jayantibala Pati Vs The A.D.M., Jagatsinghpur
Orissa High Court · (2016) 2 ILRCuttack 262
Constitution of India, 1950 — Article 226
High Courts13 Jul 2016Dismissed
State of Orissa Vs Bramhananda Bhoi
Orissa High Court · (2016) sup2 CutLTCriminal 632
Criminal Procedure Code, 1973 (CrPC) - Section 378
High Courts12 Jul 2016Dismissed
Sri Harekrishna Mahanta - Petitioner @HASH A.D.M., Sundergarh and Others - Opposite Parties
Orissa High Court · (2016) AIR(Orissa) 174
Orissa Regulations, 1956 - Section 3(1)
High Courts12 Jul 2016Dismissed
Laxman Nath Vs Bhagaban Nath
Orissa High Court · (2016) AIRCC 2871
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Jul 2016Dismissed
The C.G.M., S.B.I. Vs The President, S.B.I. Employees Union
Orissa High Court · (2016) 2 ILRCuttack 336
High Courts11 Jul 2016Disposed Off
Priyatama Swain Vs Rama Prusty
Orissa High Court · (2016) 2 ILRCuttack 405
Motor Vehicles Act, 1988 — Section 168, 171
High Courts11 Jul 2016Dismissed
State of Orissa Vs Purna Chandra Singh
Orissa High Court · (2017) 1 Crimes 414 : (2017) 3 RCRCriminal 47
Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 5(2), Section 5(l)(c)
High Courts11 Jul 2016Dismissed
Sri Jagannath Mahaprabhu Marfatdar Mahant Sri Srinibas Ramanuj Das Vs O.E.A. Collector-cum-Tahasildar, Puri
Orissa High Court · (2017) 123 CutLT 576
ORISSA ESTATES ABOLITION ACT, 1951 - Section 8-ASri Jagannath Temple Act, 1954 - Section 20, Section 5
High Courts08 Jul 2016Dismissed
Braja Kishore Mishra Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 643
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts05 Jul 2016Dismissed
Chitta Ranjan Behera Vs State of Odisha
Orissa High Court · (2016) 2 ILRCuttack 254
Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2016Dismissed
Bikram Chandra Dalabehera - Appellant @HASH G. Udayagiri and another
Orissa High Court · (2016) AIRCC 2922 : (2017) 1 CivCC 590
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 64
High Courts04 Jul 2016Dismissed
Lalatendu Behera Vs Muna Behera
Orissa High Court · (2016) AIR(Orissa) 189 : (2017) 1 CivCC 704
Transfer of Property Act, 1882 - Section 122
High Courts04 Jul 2016Dismissed
Sunakar Sahu Vs State of Orissa
Orissa High Court · (2016) AIRCC 3309
Civil Procedure Code, 1908 (CPC) - Section 100Easements Act, 1882 - Section 15
High Courts04 Jul 2016Allowed
Pradipta Kumar Jena Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 844 : (2016) 2 ILRCuttack 1074
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1947 - Section 20, Section 4(1), Section 5(1)(d), Section 5(2)
High Courts01 Jul 2016Dismissed
Maheswar Amat Vs Smt. Ujala Amat (dead) her L.R.
Orissa High Court · (2016) AIR(Orissa) 148
Hindu Succession Act, 1956 — Section 23, 6, 8
High Courts01 Jul 2016Allowed
Kanchan Behera and Others - Petitioners @HASH Managing Director, CESU and Others - Opposite parties
Orissa High Court · (2016) AAC 2238
Fatal Accidents Act, 1855 - Section 1A