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Orissa High Court judgments, 2010

748 judgments · page 32 of 38

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High Courts09 Mar 2010Allowed

Sarat Kumar Mohanty (since dead) and after him his legal heirs Haripriya Devi and Others Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 48 : (2010) 1 OLR 862

Constitution of India, 1950 — Article 226, 227
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High Courts09 Mar 2010

Rama Pradhan Vs State of Orissa and others

Orissa High Court · (2011) 1 OLR 461 Supp

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High Courts08 Mar 2010Dismissed

Bhanja Munda Vs State of Orissa

Orissa High Court · (2011) 1 OLR 297 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts05 Mar 2010Allowed

Union of India (UOI) and Another Vs Shri Jugal Kishore Samal

Orissa High Court · (2010) 1 ILR (Ori) 484

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High Courts05 Mar 2010Allowed

Divisional Manager, United India Insurance Co. Ltd. Vs Nagendra Sethi and Others

Orissa High Court · (2011) ACJ 1826 : (2010) 110 CLT 45 : (2011) 6 RCR(Civil) 1592

Motor Vehicles Act, 1988 — Section 140, 163A, 168, 171
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High Courts05 Mar 2010Allowed

Geetanjali Pattnaik Vs District Judge and Another

Orissa High Court · (2010) 110 CLT 39

Constitution of India, 1950 — Article 14, 16, 275
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High Courts05 Mar 2010Dismissed

Sri Kelu Charana Jena and Others Vs State of Orissa

Orissa High Court · (2010) CLT 662 (Suppl Crl) : (2010) 1 OLR 682

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 294, 323, 341, 506
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High Courts05 Mar 2010

Sundhu Nalk Vs State of Orissa

Orissa High Court · (2010) 1 OLR 618 Supp

Penal Code, 1860 (IPC) — Section 302, 304
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High Courts05 Mar 2010

Divisional Manager, DO-III, The New India Assurance Co. Ltd. Vs Raja Kishore Patra and Others

Orissa High Court · (2010) 109 CLT 684 : (2010) 1 OLR 686

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High Courts05 Mar 2010Allowed

Utkal Social and Cultural Association and Another Vs State of Orissa and Another

Orissa High Court · (2010) 109 CLT 686 : (2010) 1 OLR 691

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High Courts04 Mar 2010

Sadasiba Palei and Others Vs Sabitri Patra and Others

Orissa High Court · AIR 2011 Ori 19 : (2010) 110 CLT 522

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 7 Rule 11Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4
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High Courts04 Mar 2010Dismissed

Prativarani Khatua and Others Vs Director, Social Welfare-cum-Deputy Secretary to Government and Others

Orissa High Court · (2010) 110 CLT 214

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High Courts04 Mar 2010

Sri Suresh Chandra Mahapatra Vs State of Orissa and Others

Orissa High Court · (2010) 109 CLT 604

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High Courts04 Mar 2010Dismissed

Kalyan Sahu Vs State of Orissa and Others

Orissa High Court · AIR 2010 Ori 161 : (2010) 109 CLT 607

Constitution of India, 1950 — Article 14, 19, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 23C
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High Courts04 Mar 2010Dismissed

Biranchi Narayan Meher and Others Vs State of Orissa and Others

Orissa High Court · (2010) 109 CLT 601

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High Courts03 Mar 2010Allowed

Indian Rare Earths Ltd., Orissa Sands Complex Unit Vs Managing Director, Southern Electricity Supply Company of Orissa Ltd. (SOUTCO) and Another

Orissa High Court · AIR 2010 Ori 115 : (2010) 109 CLT 680

Contract Act, 1872 — Section 32, 56
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High Courts03 Mar 2010

P. Prabhakar Verma Vs LIC of India and Others

Orissa High Court · (2010) 110 CLT 49 : (2010) 126 FLR 1124 : (2011) 2 LLJ 476

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High Courts03 Mar 2010Dismissed

Joharlal Mahali Vs Sushil Kumar Kindo and others

Orissa High Court · (2011) 1 OLR 457 Supp

Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980 — Rule 7
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High Courts03 Mar 2010Dismissed

Banchhanidhi Sahoo and another Vs Dilip Kumar Patra and another

Orissa High Court · (2011) 1 OLR 451 Supp

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts03 Mar 2010

Satis Goel Vs State of Orissa and others

Orissa High Court · (2011) 1 OLR 453 Supp

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