High Courts23 Mar 2010Allowed
Sri Padma Charan Patra Vs State of Orissa and Others
Orissa High Court · AIR 2010 Ori 149 : (2010) 110 CLT 291 : (2010) 2 OLR 355
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 30 of 38
High Courts23 Mar 2010Allowed
Kumuda Ch. Sahoo Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 123
High Courts23 Mar 2010
Prasanta Kumar Joshi Vs Inspector General of Registration (IGR) and Others
Orissa High Court · (2011) 111 CLT 62
Societies Registration Act, 1860 — Section 4, 4A, 4B, 4C
High Courts23 Mar 2010Dismissed
Sri Ashok Dora Vs State of Orissa and Others
Orissa High Court · AIR 2010 Ori 153 : (2010) 110 CLT 297
Constitution of India, 1950 — Article 226, 227, 243D, 243K, 243OOrissa Panchayat Samiti (Election) Rules, 1991 — Rule 30, 7Orissa Panchayat Samiti Act, 1959 — Section 16, 16(2)
High Courts23 Mar 2010
M/s. Tonnjes Eastern Security Technologies Pvt. Ltd and another Vs State of Orissa and others
Orissa High Court · (2010) 03 OHC CK 0006
Central Motor Vehicles Rules, 1989 — Rule 50, 51Motor Vehicles Act, 1988 — Section 109(3), 41(6)
High Courts22 Mar 2010Dismissed
Gulf Oil Corporation Ltd. and Another Vs State of Orissa and Sixteen Ors.
Orissa High Court · (2011) 111 CLT 41 : (2010) 1 ILR (Ori) 74 : (2010) OLR 1054 Supp : (2011) 43 VST 247
Central Sales Tax Act, 1956 — Section 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11 , 80Constitution of India, 1950 — Article 226, 32
High Courts19 Mar 2010
Hrusikes Sethi and Others Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 844 : (2010) 1 OLR 1101 Supp
Administrative Tribunals Act, 1985 — Section 14, 14(1), 14(3), 15, 15(1)Constitution of India, 1950 — Article 136, 226, 309, 310, 310(2)
High Courts19 Mar 2010Dismissed
Ijak Vs State of Orissa
Orissa High Court · (2010) CriLJ 4551 : (2011) 7 RCR(Criminal) 1843
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts18 Mar 2010
K.N. Singh and Another Vs G.M. (Personnel), M.M.T.C. Ltd. and Others
Orissa High Court · (2010) 110 CLT 35 : (2010) 126 FLR 965 : (2011) 1 LLJ 655 : (2010) 2 OLR 99
High Courts18 Mar 2010Allowed
Haramohan Khuntia Vs Union of India (UOI)
Orissa High Court · (2010) 109 CLT 793 : (2010) 1 OLR 119 Supp
Administrative Tribunals Act, 1985 — Section 21Official Secrets Act, 1923 — Section 5
High Courts18 Mar 2010
Dr. Rajani Kanta Samal Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 130
Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988 — Rule 2, 3Orissa Education Services (Professors Grade) Recruitment Rules, 1990 — Rule 5, 5(2)
High Courts18 Mar 2010Dismissed
Debendra Swain and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 21
Constitution of India, 1950 — Article 227
High Courts18 Mar 2010Dismissed
Dhadia @ Ramesh Chandra Sahoo Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 859 : (2011) 6 RCR(Criminal) 2196
Penal Code, 1860 (IPC) — Section 302, 323
High Courts18 Mar 2010Dismissed
Manoj Kumar Tripathy Vs Mayarani Praharaj
Orissa High Court · AIR 2010 Ori 131 : (2010) 109 CLT 529 : (2010) 1 OLR 214 Supp : (2011) 6 RCR(Civil) 1093
Constitution of India, 1950 — Article 142
High Courts16 Mar 2010
Tathagata Satpathy and Another Vs Priyabrata Patnaik and Another
Orissa High Court · (2011) 111 CLT 52 : (2010) 2 OLR 512
Criminal Procedure Code, 1973 (CrPC) — Section 205, 311, 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 1(1), 5(1), 6, 7
High Courts16 Mar 2010
Ferro Alloys Corporation Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 134
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 3, 61, 62Orissa Electricity Regulatory Commission Distribution (Condition of Supply) Regulations, 2004 — Regulation 7
High Courts16 Mar 2010
Batua ' Bhaskar Pradhan Vs State of Orissa
Orissa High Court · (2010) 03 OHC CK 0079
Penal Code, 1860 (IPC) — Section 299, 304I
High Courts16 Mar 2010
Santosh Kumar Ray Vs State of Orissa and Others
Orissa High Court · (2010) 03 OHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 319, 398, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Mar 2010Dismissed
Sarat Chandra Panda and Others Vs Narsingh ' Nrushing Charan Paramguru
Orissa High Court · (2010) 109 CLT 869 : (2010) 1 OLR 775
Contract Act, 1872 — Section 25SUITS VALUATION ACT, 1887 — Section 8
High Courts16 Mar 2010
Rokkam Ramprasad ' R. Ramparasad Vs State of Orissa and Others
Orissa High Court · AIR 2011 Ori 17 : (2010) 109 CLT 872 : (2010) 1 OLR 787
Constitution of India, 1950 — Article 227