High Courts16 Mar 2010Dismissed
Kunilata Dutta Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 675
Constitution of India, 1950 — Article 14, 16, 311
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 31 of 38
High Courts15 Mar 2010Allowed
Sri Jalandhar Pradhan Vs State of Orissa and Another
Orissa High Court · (2010) 110 CLT 138 : (2010) 127 FLR 177 : (2010) 1 OLR 302 Supp
Central Reserve Police Force Rules, 1955 — Rule 27(6)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15
High Courts15 Mar 2010
Blaze Electronics Pvt. Ltd. Vs OSFC and Others
Orissa High Court · (2010) 4 BC 332 : (2010) 110 CLT 141
High Courts15 Mar 2010
Akula Garanayak and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 177 : (2011) 1 OLR 465 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 4(1)
High Courts15 Mar 2010Dismissed
Sudarsana Mohanta Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 144
Land Acquisition Act, 1894 — Section 4(1)
High Courts12 Mar 2010
Sashirekha Nayak Vs Chief Executive Officer/Executive Director, NESCO (Electrical) and Others
Orissa High Court · (2010) 110 CLT 210
Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 2010Allowed
Hikoka Someya Vs State of Orissa
Orissa High Court · (2010) 1 OLR 641 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts11 Mar 2010
Er. Hemanta Kumar Pradhan Vs Sri Birakishore Patel and Another
Orissa High Court · (2010) 1 OLR 629 Supp
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12Criminal Procedure Code, 1973 (CrPC) — Section 144, 482
High Courts11 Mar 2010Allowed
Smt. Satyabati Pradhan Vs Shyam Sundar Nayak and Others
Orissa High Court · (2010) 111 CLT 204 : (2010) 1 OLR 963 : (2011) 6 RCR(Civil) 1434
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts11 Mar 2010
Dinesh Kumar Pathak and Another Vs Sri Trailokya Mishra
Orissa High Court · (2010) 110 CLT 310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts11 Mar 2010Allowed
Sri Bhagirathi Parida Vs Birendra Pattnaik
Orissa High Court · (2010) 1 OLR 930
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397
High Courts11 Mar 2010
Jogendra Panda Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 30 : (2010) 1 OLR 299 Supp
High Courts11 Mar 2010
B. Hari Prasad and Others Vs B. Usha
Orissa High Court · (2010) 2 OLR 80 : (2010) 7 RCR(Criminal) 1775
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts11 Mar 2010Dismissed
Sainik Mining and Allied Services Ltd. and Another Vs Mahanadi Coal Fields Ltd. and Others
Orissa High Court · (2010) 109 CLT 762
High Courts10 Mar 2010Dismissed
Smt. Sujata Sahu Vs Santosh Kumar Behera
Orissa High Court · (2010) 1 OLR 196 Supp
Hindu Marriage Act, 1955 — Section 24
High Courts10 Mar 2010
Laxman Sahu Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 170 : (2011) 6 RCR(Criminal) 2249
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 3, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C)
High Courts10 Mar 2010Allowed
Sri Arjuna Chandra Sahoo Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (2010) 110 CLT 318
Industrial Disputes Act, 1947 — Section 10(1), 12(4), 2, 25B(2), 25F
High Courts10 Mar 2010Allowed
Naba Bharat Ferro Alloys Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2010) 1 OLR 976
Orissa Sales Tax Act, 1947 — Section 7
High Courts09 Mar 2010Allowed
Bhikari Swain @ Kathi Swain and Another Vs State of Orissa
Orissa High Court · (2010) 1 OLR 623 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts09 Mar 2010
Shri Raj Kishore Subudhi alias Barik Vs State of Orissa and Others
Orissa High Court · (2010) 2 ILR (Ori) 194 : (2010) 2 OLR 76
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37, 37(1), 4, 41