High Courts08 Feb 2008Allowed
Sundar Nanda and Prabin Kumar Karti Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 547
Penal Code, 1860 (IPC) — Section 224, 34, 379
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 50 of 55
High Courts08 Feb 2008Allowed
Ashok Sahoo, Junul Gudia, Tuklu Kachhap and Baya Prasad Vs State of Orissa
Orissa High Court · (2008) 1 OLR 984
Penal Code, 1860 (IPC) — Section 341, 376
High Courts08 Feb 2008
Kanhu alias Kanhei Gouda Vs State of Orissa
Orissa High Court · (2008) CriLJ 2716 : (2008) 1 OLR 202 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts08 Feb 2008Dismissed
Natabara Mohanty (dead) by L.Rs. Vs Adhikari Moharana and Others
Orissa High Court · (2008) 105 CLT 383 : (2008) 1 OLR 579 Supp
High Courts08 Feb 2008Dismissed
State of Orissa Vs Prasanna Kumar Swain
Orissa High Court · (2008) 1 OLR 206 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 Feb 2008Allowed
Jhasaketan Khamari and Others Vs State of Orissa and Others
Orissa High Court · (2008) 02 OHC CK 0010
High Courts08 Feb 2008
Krupasindhu Das and Others Vs State of Orissa
Orissa High Court · (2008) CriLJ 2788 : (2008) 1 OLR 194 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts07 Feb 2008Allowed
L.A. Collector Vs Hemanta Samal and Another and Others
Orissa High Court · (2008) 02 OHC CK 0080
High Courts07 Feb 2008Allowed
South Eastern Coal Fields Limited Vs Sales Tax Officer and Another
Orissa High Court · (2008) 105 CLT 396 : (2008) 1 OLR 407 : (2008) 14 VST 298
Central Sales Tax Act, 1956 — Section 10, 10A, 8
High Courts07 Feb 2008Dismissed
Narayan Prasad Mishra and Others Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 792 : (2008) 1 OLR 570 Supp
Constitution of India, 1950 — Article 226, 32
High Courts07 Feb 2008Dismissed
Madhu Gadaba Vs State of Orissa
Orissa High Court · (2008) 1 OLR 190 Supp
Penal Code, 1860 (IPC) — Section 350, 376, 450, 511
High Courts07 Feb 2008
Shib Sankar Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (2010) 1 OLR 102 : (2008) 1 OLR 879
High Courts07 Feb 2008
Manas Ranjan Majhi Vs State of Orissa and Another
Orissa High Court · (2008) 105 CLT 474 : (2008) 1 OLR 193 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Feb 2008
Khirod Kumar Dash and Others Vs State of Orissa
Orissa High Court · (2008) CLT 432 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 325, 34
High Courts06 Feb 2008Dismissed
State of Orissa Vs Trinath Majhi
Orissa High Court · (2008) 1 OLR 187 Supp
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Feb 2008Allowed
Mansingh Munda Vs State of Orissa
Orissa High Court · (2008) 2 OLR 106
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Feb 2008Dismissed
Sri Japani Samal Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 404
Constitution of India, 1950 — Article 226
High Courts06 Feb 2008Allowed
Gobinda Chandra Sahoo Vs State of Orissa
Orissa High Court · (2008) 1 OLR 521
High Courts05 Feb 2008
Dandapani Barik Vs State of Orissa and Another
Orissa High Court · (2008) 1 OLR 185 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376 , 506
High Courts05 Feb 2008Allowed
Kartika Chandra @ Nanda Sahu and Others Vs State of Orissa
Orissa High Court · (2008) CLT 728 (Suppl Crl) : (2008) 1 OLR 906 : (2008) OLR 728 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 320, 323