COURT ARCHIVE

Orissa High Court judgments, 2008

1,099 judgments · page 48 of 55

High Courts21 Feb 2008Allowed

Noble Aqua Pvt. Ltd. and Others Vs State Bank of India and Others

Orissa High Court · AIR 2008 Ori 103 : (2009) 1 BC 234 : (2008) 106 CLT 126 : (2009) 148 CompCas 817 : (2010) 3 CompLJ 73 : (2008) 1 OLR 702

Income Tax Act, 1961 — Section 72Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 37, 41Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 16, 17, 18

High Courts21 Feb 2008Allowed

Orissa Trust of Technical Education and Another Vs Chief Commissioner, Income Tax and Others

Orissa High Court · (2008) 106 CLT 299 : (2008) 219 CTR 16 : (2009) 178 TAXMAN 363

Income Tax Act, 1961 — Section 10

High Courts21 Feb 2008

Land Acquisition Zone Officer, Talcher-Sambalpur Rail Link Vs Purandhar Pradhan and Others

Orissa High Court · (2008) 106 CLT 230 : (2008) 1 OLR 681 Supp

Land Acquisition Act, 1894 — Section 18, 4

High Courts20 Feb 2008Dismissed

Raghunath Jena and Others Vs Adkikanda Panda

Orissa High Court · (2008) 105 CLT 649 : (2008) 1 OLR 675 Supp

Civil Procedure Code, 1908 (CPC) — Section 9

High Courts20 Feb 2008Allowed

Bipreswar Sahu Vs State of Orissa and Others

Orissa High Court · (2008) 1 OLR 897

High Courts19 Feb 2008

Golam Khan and Others Vs Commissioner, Consolidation and Others

Orissa High Court · (2008) 1 OLR 929 : (2008) 1 OLR 829

Constitution of India, 1950 — Article 226, 227

High Courts19 Feb 2008

Prasanta Thaty and Others Vs State of Orissa and Others

Orissa High Court · (2008) 1 OLR 579

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 26

High Courts19 Feb 2008

State of Orissa Vs Kalia ' Debabrata Maharana

Orissa High Court · (2008) CLT 743 (Suppl Crl) : (2008) CriLJ 3107 : (2008) 1 OLR 845

Penal Code, 1860 (IPC) — Section 302, 307, 84

High Courts19 Feb 2008Dismissed

Shree Jagannath Stone Crusher and Others Vs State of Orissa and Others

Orissa High Court · (2008) 105 CLT 661 : (2008) 1 OLR 667 Supp

Air (Prevention and Control of Pollution) Act, 1981 — Section 19, 21, 31A, 54, 9Environment (Protection) Act, 1986 — Section 5, 7General Clauses Act, 1897 — Section 13

High Courts19 Feb 2008Allowed

Rambhalal Sahu and Another Vs State of Orissa

Orissa High Court · (2008) CLT 567 (Suppl Crl)

Essential Commodities Act, 1955 — Section 7

High Courts18 Feb 2008Dismissed

In Re: Reliance Industries Limited and Others

Orissa High Court · (2008) 1 OLR 620 : (2008) 16 VST 85

Constitution of India, 1950 — Article 14, 145, 16, 19, 246

High Courts18 Feb 2008

Prassana Bhabasagar Vs Executive Engineer, M.I. Division and Another

Orissa High Court · (2008) 4 BC 137 : (2008) 106 CLT 67 : (2008) 1 OLR 750

High Courts18 Feb 2008Allowed

Steel Authority of India Ltd. Vs Director of Industries and Chairman of Industry Facilitation Council and Others

Orissa High Court · (2008) 106 CLT 84 : (2008) 1 OLR 658 Supp

Constitution of India, 1950 — Article 14Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 10, 3, 4, 5, 6

High Courts18 Feb 2008Dismissed

Prity Industries and Shyam Sundar Agarwalla Vs Orissa State Financial Corporation and Others

Orissa High Court · (2008) 106 CLT 93 : (2008) 2 OLR 1106 Supp

State Financial Corporations Act, 1951 — Section 29

High Courts18 Feb 2008Allowed

Dr. Trinath Rajguru Vs The State

Orissa High Court · (2008) 1 OLR 519

Penal Code, 1860 (IPC) — Section 304A

High Courts15 Feb 2008Allowed

Nalinikanta Muduli Vs State of Orissa

Orissa High Court · (2008) 02 OHC CK 0078

High Courts15 Feb 2008

Lan Acquisition Officer-cum Vs Chandadevi Jain

Orissa High Court · (2008) CLT 289 Supp : (2008) 1 OLR 656 Supp : (2008) OLR 289 Supp

Land Acquisition Act, 1894 — Section 18, 4(1)

High Courts15 Feb 2008Dismissed

Orissa Industrial Infrastructure Development Corporation Vs Sri Deba Prasad Mishra and Others

Orissa High Court · (2008) CLT 59 Supp

Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)

High Courts15 Feb 2008

D. Ch. Guruvulu Son and Co. Vs Sales Tax Officer

Orissa High Court · (2008) 1 OLR 992

Constitution of India, 1950 — Article 226, 227

High Courts15 Feb 2008Dismissed

Neelachakra Constructions Vs State of Orissa and Another

Orissa High Court · AIR 2008 Ori 69 : (2008) 2 ARBLR 400 : (2008) 1 OLR 643 Supp

Arbitration and Conciliation Act, 1996 — Section 11