High Courts15 Feb 2008Allowed
Pradeep Kumar Samal Vs State of Orissa
Orissa High Court · (2008) CLT 677 (Suppl Crl) : (2008) 1 OLR 910
Penal Code, 1860 (IPC) — Section 201, 302, 364
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 49 of 55
High Courts15 Feb 2008Dismissed
Ahalya Panthei Vs Gandhia Panthei and Another
Orissa High Court · (2008) 1 OLR 208 Supp
Penal Code, 1860 (IPC) — Section 109, 494
High Courts15 Feb 2008Dismissed
State of Orissa and Another Vs Kamal Lochan Mohapatra
Orissa High Court · (2008) CLT 290 Supp : (2008) 1 OLR 647 Supp : (2008) OLR 290 Supp
Limitation Act, 1963 — Article 112, 149, 27, 55
High Courts14 Feb 2008
Orissa Consumers Association and Another Vs Orissa Electricity Regulatory Commission and Others
Orissa High Court · (2008) CLT 27 Supp
Constitution of India, 1950 — Article 226, 227Electricity Act, 2003 — Section 111, 112, 125, 14, 64(2)Orissa Electricity Reforms Act, 1995 — Section 15
High Courts14 Feb 2008
The Management of Bhubaneswar Electrical Division (GRIDCO) Vs The General Secretary, OSEB Sramki Mahasangha and Another
Orissa High Court · (2008) 106 CLT 103 : (2008) 117 FLR 834 : (2008) 1 OLR 638 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F
High Courts14 Feb 2008Allowed
Orissa Power Generation Corporation Limited Vs Commissioner, Commercial Taxes and Others
Orissa High Court · (2008) 105 CLT 442 : (2008) 1 OLR 607 Supp : (2008) 15 VST 587
Central Sales Tax Act, 1956 — Section 13, 5, 6, 7, 8
High Courts14 Feb 2008
Govardhan Kumar Varjani Vs Mahanadi Coalfields Ltd.
Orissa High Court · (2008) 105 CLT 460 : (2008) 2 CTLJ 392 : (2008) 1 OLR 902
High Courts14 Feb 2008
Sri Kailash Nahak ' Naik and Others Vs State of Orissa
Orissa High Court · (2008) CLT 773 (Suppl Crl) : (2008) CriLJ 2909 : (2008) 1 OLR 666
Constitution of India, 1950 — Article 372, 47Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 19
High Courts14 Feb 2008Dismissed
Sonia Shivalika Mishra Vs The Chief Executive and Secretary, Council for the Indian School Certificate Examinations and Another
Orissa High Court · (2008) 105 CLT 624 : (2008) 1 OLR 626 Supp
Constitution of India, 1950 — Article 14, 226
High Courts14 Feb 2008
Hemanta Rath Vs Union of India (UOI) and Others
Orissa High Court · AIR 2008 Ori 71 : (2008) 1 OLR 916
High Courts14 Feb 2008Allowed
Nanda Kishore Barik (dead), after him, His L.R. Smt. Nila Barik Vs Union of India (UOI) and Another
Orissa High Court · (2008) 106 CLT 287 : (2008) 1 OLR 935
High Courts14 Feb 2008Dismissed
Chakradhar Nayak Vs Chairman, Steel Authority
Orissa High Court · (2008) 1 OLR 601 Supp
Constitution of India, 1950 — Article 142SAIL Conduct, Discipline and Appeal Rules, 1977 — Rule 23, 24, 5(4)
High Courts13 Feb 2008
Rabi Majhi Vs State of Orissa
Orissa High Court · (2008) 02 OHC CK 0073
Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts13 Feb 2008
Sunil Kumar Dass (dead) by L.Rs. and Others Vs The Revenue Divisional Commissioner, Central Division and Others Arun Kumar Das and Others Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 819 : (2008) 1 OLR 530
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts13 Feb 2008
Land Acquisition Collector Vs Madanlal Agrawal
Orissa High Court · (2008) 106 CLT 179 : (2008) 1 OLR 922
Civil Procedure Code, 1908 (CPC) — Section 34Land Acquisition Act, 1894 — Section 18, 23
High Courts13 Feb 2008Dismissed
State of Orissa and Another Vs Sahukar Gurumurty
Orissa High Court · (2008) 105 CLT 800 : (2008) 2 OLR 170 : (2008) 15 OLR 401
Orissa Prevention of Land Encroachment Act, 1972 — Section 16
High Courts13 Feb 2008
Land Acquisition Collector Vs Smt. Aparna Devi and Another
Orissa High Court · (2008) CLT 287 Supp : (2008) 1 OLR 594 Supp : (2008) OLR 287 Supp
Land Acquisition Act, 1894 — Section 11, 18
High Courts12 Feb 2008Allowed
Soumendra Nath Das and Others Vs Rushikulya Gramya Bank and Another
Orissa High Court · (2008) 105 CLT 546
High Courts12 Feb 2008Allowed
Soumendra Nath Das Vs Rushikulya Gramya Bank and Another
Orissa High Court · (2008) 1 OLR 769
High Courts12 Feb 2008
Sudarsan Mishra Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 585 Supp
Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1981 — Section 3