High Courts05 Feb 2008
Mangalam Timber Products Ltd. Vs State of Orissa
Orissa High Court · (2008) 18 VST 1
Orissa Sales Tax Act, 1947 — Section 7
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 51 of 55
High Courts04 Feb 2008Dismissed
Sarat Kumar Panda Vs Raghunath Pathi Sastrl and Others
Orissa High Court · (2008) 02 OHC CK 0079
High Courts04 Feb 2008Dismissed
State of Orissa Vs Nakula Baliarsingh and Another
Orissa High Court · (2008) 1 OLR 182 Supp
Penal Code, 1860 (IPC) — Section 114, 376
High Courts01 Feb 2008
Arkhita Behera Vs State of Orissa
Orissa High Court · (2008) CLT 598 (Suppl Crl) : (2008) 1 OLR 179 Supp : (2008) OLR 598 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 304
High Courts01 Feb 2008
Satyabadi Behera and Others Vs Girish Chandra Das
Orissa High Court · (2008) 1 OLR 549
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Jan 2008Dismissed
Babulal Agarwal Vs Secretary to Government of Orissa and Others
Orissa High Court · (2008) 105 CLT 718 : (2008) 1 OLR 999
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts31 Jan 2008Dismissed
Smt. Sudha Kaur Vs Secretary to Government of Orissa, Revenue Department, Collector and Tahasildar
Orissa High Court · (2008) 105 CLT 813 : (2008) 1 OLR 552 Supp
High Courts31 Jan 2008Dismissed
Kishan Goyal Vs Secretary to Govt. of Orissa and Others
Orissa High Court · (2008) 106 CLT 92 : (2008) 1 OLR 551 Supp
High Courts30 Jan 2008
State and Others Vs Tangamalai Ramaswamay
Orissa High Court · (2009) 107 CLT 610
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Jan 2008Dismissed
United Insurance Co. Ltd. and Another Vs Harjit Singh Raina
Orissa High Court · (2008) 1 OLR 597
Arbitration and Conciliation Act, 1996 — Section 11, 14, 34, 37
High Courts29 Jan 2008Dismissed
Sarat Chandra Panda Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 428 : (2008) 2 OLR 1107 Supp
Constitution of India, 1950 — Article 226
High Courts29 Jan 2008Dismissed
Divisional Manager, New India Assurance Company Ltd. Vs Riba Paikaray and Others
Orissa High Court · (2008) 105 CLT 555 : (2008) 1 OLR 925
Motor Vehicles Act, 1988 — Section 170, 173
High Courts29 Jan 2008
New India Assurance Company Ltd. Vs Balaram Bhatra @ Arjuna Bhatra and Another
Orissa High Court · (2008) 106 CLT 113 : (2008) 1 OLR 597 Supp
Motor Vehicles Act, 1988 — Section 168, 173Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts29 Jan 2008Dismissed
State of Orissa Vs Bijaya Kumar Agrawal and Others
Orissa High Court · (2008) 1 OLR 175 Supp
Penal Code, 1860 (IPC) — Section 498A
High Courts28 Jan 2008Dismissed
State of Orissa Vs Babula Girl and Others
Orissa High Court · (2008) 1 OLR 172 Supp
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts25 Jan 2008Allowed
Sri S.J. Alli Vs State of Orissa (Vigilance)
Orissa High Court · (2008) 1 OLR 401
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13
High Courts25 Jan 2008Allowed
Sunil Kumar Mohakud ' Mahakhuda and Another Vs State of Orissa
Orissa High Court · (2008) CLT 236 (Suppl Crl) : (2008) 1 OLR 744
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 159, 160
High Courts25 Jan 2008Allowed
Kalandi Charan Sahoo Vs District Transport Manager (A), O.S.R.T.C. and Another
Orissa High Court · (2008) 105 CLT 809 : (2008) 105 CLT 496 : (2008) 117 FLR 831 : (2008) 1 OLR 893
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33A, 33C
High Courts25 Jan 2008Allowed
Pandu Dalai Vs State of Orissa
Orissa High Court · (2008) 1 OLR 404
Criminal Procedure Code, 1973 (CrPC) — Section 248, 482Penal Code, 1860 (IPC) — Section 241, 294, 323, 337, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 Jan 2008
Santilata Sahu Vs Sabitri Sahu and Others
Orissa High Court · AIR 2008 Ori 86 : (2008) 105 CLT 389 : (2008) 1 OLR 870
Hindu Succession Act, 1956 — Section 6, 8