High Courts12 Mar 2008Allowed
Pravat Chandra Pattnaik and Others Vs Sarat Chandra Pattnaik and Another
Orissa High Court · AIR 2008 Ori 133 : (2008) 106 CLT 98 : (2008) 4 KLT 276 : (2008) 1 OLR 740 Supp
Hindu Succession Act, 1956 — Section 6
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 46 of 55
High Courts12 Mar 2008Dismissed
Sri Janmajaya Das and Another Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 150 : (2008) 1 OLR 737 Supp
Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 2008Dismissed
Gajanand Agarwal Vs Golakha Prasad
Orissa High Court · (2008) 105 CLT 741 : (2008) 105 CLT 740 : (2008) 1 OLR 745 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Evidence Act, 1872 — Section 110, 90Registration Act, 1908 — Section 17, 49
High Courts12 Mar 2008
Utkal Sales Corporation Vs State of Orissa
Orissa High Court · (2009) 26 VST 447
High Courts11 Mar 2008
Renubala Deo Vs Commissioner of Endowment and Others
Orissa High Court · (2008) CLT 19 Supp
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 68, 9
High Courts11 Mar 2008Dismissed
Sri Biswajit Pradhan Vs Sambalpur University and Others
Orissa High Court · (2008) CLT 574 Supp : (2008) 1 OLR 732 Supp : (2008) OLR 574 Supp
Orissa Universities Act, 1989 — Section 5, 5(10)
High Courts11 Mar 2008Allowed
Jagannath Purty Vs State of Orissa
Orissa High Court · (2008) CLT 393 (Suppl Crl) : (2008) 2 OLR 121 : (2008) OLR 393 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2008
Muijit Rana and Others Vs State of Orissa
Orissa High Court · (2008) 1 OLR 228 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts11 Mar 2008Allowed
Khetra Basi Pradhan Vs Director, Consolidation and Others
Orissa High Court · (2008) 105 CLT 697 : (2008) 1 OLR 728 Supp
Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37, 37(2)
High Courts10 Mar 2008Dismissed
Mrs. Prava Sinha Vs Bhabatosh Sinha and Others
Orissa High Court · (2008) 1 OLR 726 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(4), 139
High Courts10 Mar 2008Dismissed
Dukhishyam Mallick Vs Union of India (UOI)
Orissa High Court · (2008) 03 OHC CK 0054
Railway Property (Unlawful Possession) Act, 1966 — Section 3A, 9(1)Railway Property (Unlawful Possession) Rules — Rule 44
High Courts10 Mar 2008
Manai alias Dhanai Murmu Vs State of Orissa
Orissa High Court · (2008) 2 OLR 599
Penal Code, 1860 (IPC) — Section 302, 324
High Courts10 Mar 2008Allowed
Rathi Singh Vs State of Orissa
Orissa High Court · (2008) CLT 847 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 304(1), 307
High Courts05 Mar 2008Allowed
Sri Laxmldhar Pradhan Vs State of Orissa
Orissa High Court · (2008) 03 OHC CK 0077
High Courts05 Mar 2008Allowed
Bijaya Kumar Sahu Vs Smt. Namita Parida and Another
Orissa High Court · (2008) 2 OLR 418
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 254Hindu Marriage Act, 1955 — Section 24
High Courts05 Mar 2008Allowed
Kamala Devi Vs Executive Engineer, Rural Water Supply and Sanitation Division No. 1 and Others
Orissa High Court · (2008) CLT 572 Supp : (2008) 1 OLR 718 Supp : (2008) OLR 572 Supp
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts05 Mar 2008Dismissed
Jaibunnisha Bibi Vs Sk. Jalaluddin and Others
Orissa High Court · (2008) CLT 283 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 9, Order 6 Rule 17, 99
High Courts05 Mar 2008Dismissed
State of Orissa Vs Lalit Rout
Orissa High Court · (2008) 2 OLR 504
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts05 Mar 2008Allowed
State of Orissa Vs Mohan Mahanto Mohan Mahanto Vs State of Orissa
Orissa High Court · (2008) 1 OLR 942
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2008
Paramananda Barik Vs State of Orissa
Orissa High Court · (2008) 1 OLR 577
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 482