COURT ARCHIVE

Orissa High Court judgments, 2007

786 judgments · page 9 of 40

High Courts01 Oct 2007

Knowledge Trust and Others Vs State of Orissa and Others

Orissa High Court · AIR 2008 Ori 24 : (2007) CLT 332 Supp : (2007) 2 OLR 792 : (2007) OLR 332 Supp

Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 3

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High Courts28 Sept 2007

Collector Vs Rama Chandra Sarangi

Orissa High Court · (2008) 105 CLT 479 : (2007) 2 OLR 924 Supp

Land Acquisition Act, 1894 — Section 18, 4

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High Courts28 Sept 2007Allowed

SKOL Breweries Ltd. Vs State of Orissa and Others

Orissa High Court · (2007) CLT 238 Supp

Bihar and Orissa Excise Act, 1915 — Section 12, 13, 2(2), 27, 27ABoards Excise Rules, 1965 — Rule 104, 104(4), 41A, 41A(1)Companies Act, 1956 — Section 394, 4

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High Courts28 Sept 2007Dismissed

Janmejaya Mohapatra Vs State of Orissa

Orissa High Court · (2008) 105 CLT 30

Essential Commodities Act, 1955 — Section 7

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High Courts28 Sept 2007Allowed

Gani Behera and Others Vs State of Orissa

Orissa High Court · (2008) CLT 21 (Suppl Crl) : (2008) 1 OLR 131 : (2008) OLR 21 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 395, 427, 447

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High Courts27 Sept 2007

Santosh Kumar Sahoo Vs State of Orissa

Orissa High Court · (2007) 38 OCR 491

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304(B), 34, 498(A)

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High Courts27 Sept 2007Allowed

Shanti Prasad Mishra Vs Union of India and Others

Orissa High Court · (2007) 09 OHC CK 0073

Arms Act, 1959 — Section 25, 27National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 395

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High Courts27 Sept 2007Allowed

Jujesthi Bhoi Vs State of Orissa

Orissa High Court · (2007) CLT 771 Supp : (2007) 38 OCR 721 : (2007) 2 OLR 658 : (2007) OLR 771 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313, 99Penal Code, 1860 (IPC) — Section 105, 307, 325, 34, 447

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High Courts27 Sept 2007Dismissed

Debraj Tuli Vs The Secretary, Government of India, Central Public Works Department and Others

Orissa High Court · (2007) CLT 343 Supp : (2007) 2 OLR 916 Supp : (2007) OLR 343 Supp

Arbitration Act, 1940 — Section 20, 20(4), 23, 30, 35

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High Courts27 Sept 2007Dismissed

Narayan Gope Vs Orissa Forest Development Corporation Ltd. and Others

Orissa High Court · (2007) CLT 743 Supp : (2007) 2 OLR 764 : (2007) OLR 743 Supp

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High Courts27 Sept 2007Dismissed

Gouranga and Gouranga Ch. Pothal Vs Ananta Ch. Pothal and Others Ananta Ch. Pothal Vs Guramani Pothal and Others

Orissa High Court · (2008) 105 CLT 527 : (2007) 2 OLR 917 Supp

Land Acquisition Act, 1894 — Section 30

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High Courts26 Sept 2007

Rabindranath Mishra Vs State of Orissa and Others

Orissa High Court · AIR 2008 Ori 19 : (2007) CLT 352 Supp : (2007) 2 OLR 907 Supp

Central Reserve Police Force Act, 1949 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 197

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High Courts26 Sept 2007Dismissed

Tripty Drinks Pvt. Ltd. Vs Asst. Commissioner of Sales Tax and Others Sreeram Drinks Pvt. Ltd. Vs Sales Tax Officer and Another

Orissa High Court · (2007) CLT 251 Supp

Constitution of India, 1950 — Article 366Orissa Sales Tax Act, 1947 — Section 12(4), 2, 23(4)Orissa Sales Tax Rules, 1947 — Rule 80

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High Courts26 Sept 2007Dismissed

Abdulla Khan and Another Vs State of Orissa and Others

Orissa High Court · (2008) CLT 251 Supp

Industrial Disputes Act, 1947 — Section 2

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High Courts26 Sept 2007

Oriental Insurance Co. Ltd. Vs Priyabala Roy and Others

Orissa High Court · (2008) 105 CLT 870 : (2008) 1 OLR 478

Motor Vehicles Act, 1988 — Section 149, 166

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High Courts26 Sept 2007

The Executive Engineer (Electrical Supply) Bhanjanagar Electrical Division and Another Vs Osha Pradhan and Another

Orissa High Court · (2007) 09 OHC CK 0001

Civil Procedure Code, 1908 (CPC) — Section 2(17), 80, 80(1)

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High Courts25 Sept 2007Dismissed

Anusuya Tripathy Vs State of Orissa and Others

Orissa High Court · (2007) CLT 382 Supp : (2007) 2 OLR 872 Supp : (2007) OLR 382 Supp

Orissa Education Code — Article 412

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High Courts25 Sept 2007Dismissed

Lokanath Biswal Vs Union of India (UOI)

Orissa High Court · AIR 2008 Ori 33 : (2008) 2 ARBLR 27 : (2008) 105 CLT 220 : (2007) 2 OLR 880 Supp

Arbitration Act, 1940 — Section 33, 34Arbitration and Conciliation Act, 1996 — Section 11, 34Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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High Courts25 Sept 2007Dismissed

Sasmita Pradhan Vs The District Collector-cum-District Election Officer and Others

Orissa High Court · (2007) CLT 369 Supp

Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 38, 38(1), 38(2), 38(3), 38(4)

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High Courts25 Sept 2007

Basudev Sahoo Vs Sub-Collector and Others

Orissa High Court · (2008) 105 CLT 275 : (2007) 2 OLR 878 Supp

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