High Courts25 Sept 2007
Shri Dillip Kumar Samal Vs State of Orissa and Another
Orissa High Court · (2008) 105 CLT 59 : (2007) 2 OLR 788
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 193, 219, 228
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 10 of 40
High Courts25 Sept 2007Allowed
Ashish Transport Company Ltd. Vs Mahanadi Coalfields Limited and Another
Orissa High Court · (2007) 09 OHC CK 0010
Arbitration and Conciliation Act, 1996 — Section 11
High Courts24 Sept 2007
Dhadi Mallik and Others Vs Sri Maheswar Rout and Others
Orissa High Court · (2007) CLT 839 Supp : (2007) 2 OLR 696 : (2007) OLR 839 Supp
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Sept 2007Dismissed
New India Assurance Co. Ltd. Vs Seria Ping, Satyanarayana Ping and Shree Balaji Transport
Orissa High Court · (2008) 105 CLT 319 : (2008) 1 OLR 283 Supp
Motor Vehicles Act, 1988 — Section 149
High Courts21 Sept 2007Dismissed
Divisional Manager, The New India Assurance Co. Ltd. Vs Mitradatta Mishra and Others
Orissa High Court · (2007) CLT 348 Supp
Motor Vehicles Act, 1988 — Section 166
High Courts21 Sept 2007
Bijoy Dandasena and Others Vs State of Orissa
Orissa High Court · (2008) CLT 139 (Suppl Crl) : (2008) 1 OLR 92 Supp : (2008) OLR 139 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts21 Sept 2007Dismissed
Abhimanyu Behera Vs State of Orissa
Orissa High Court · (2008) CLT 99 (Suppl Crl) : (2008) CriLJ 588 : (2008) OLR 99 (Suppl Crl) : (2007) 2 OLR 270 Supp
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts21 Sept 2007Allowed
Executive Engineer and Another Vs Bichitrananda Behera and Another
Orissa High Court · AIR 2008 Ori 44 : (2008) 2 ARBLR 23 : (2007) CLT 345 Supp : (2007) 2 OLR 858 Supp
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts21 Sept 2007Dismissed
State of Orissa Vs Duryodhan Sahu
Orissa High Court · (2007) 2 OLR 266 Supp
Essential Commodities Act, 1955 — Section 7
High Courts20 Sept 2007Dismissed
Suryanarayan Sahu Vs Government of Orissa and Others
Orissa High Court · (2007) CLT 359 Supp
Bihar and Orissa Excise Act, 1915 — Section 15, 29(2), 42, 43, 45Constitution of India, 1950 — Article 19, 226Orissa Excise Rules, 1965 — Rule 102(A), 45, 45(1), 45(2)
High Courts20 Sept 2007Dismissed
Kota Sundara Rao Vs Vaisyaraju Sanyasi Raju and Others
Orissa High Court · (2008) CLT 248 Supp : (2008) OLR 248 Supp : (2007) 2 OLR 853 Supp
Evidence Act, 1872 — Section 65, 79
High Courts19 Sept 2007Dismissed
Brundaban Naik and Another Vs Panchu Naik and Others
Orissa High Court · (2007) 09 OHC CK 0078
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3
High Courts19 Sept 2007Allowed
Vidya Balusu Vs Chairman, JEE (2007) Orissa and Another
Orissa High Court · (2007) CLT 379 Supp
High Courts19 Sept 2007Allowed
B. Srinivas Rao and Another Vs State of Orissa
Orissa High Court · (2008) 105 CLT 91 : (2008) 1 OLR 182
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts19 Sept 2007Allowed
State of Orissa Vs Duleswar Barik Duleswar Barik Vs State of Orissa
Orissa High Court · (2008) CriLJ 1065 : (2008) 1 OLR 118
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 84
High Courts19 Sept 2007Dismissed
Duryodhan Das (dead) after him Janaki Das and Another Vs Prafulla Kumar Das and Others
Orissa High Court · (2007) CLT 840 Supp : (2007) 2 OLR 664 : (2007) OLR 840 Supp
High Courts18 Sept 2007Dismissed
Food Corporation of India Vs Angul, Regional Co-operative Marketing Society Limited
Orissa High Court · (2007) 2 OLR 835 Supp
Contract Act, 1872 — Section 189Limitation Act, 1963 — Article 113, 3(2)
High Courts18 Sept 2007Dismissed
Saurav Maharana Vs Council for the Indian School Certificate Examinations and Others
Orissa High Court · (2007) 2 OLR 595
Constitution of India, 1950 — Article 12
High Courts18 Sept 2007Dismissed
Ramesh Singh Vs Punjab National Bank and Another
Orissa High Court · (2008) 1 OLR 281 Supp
High Courts14 Sept 2007
Girija Sankar Dwibedi and Others Vs Somanath Dwibedi and Others
Orissa High Court · (2008) 105 CLT 272 : (2007) 2 OLR 655
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16