High Courts11 Oct 2007
Pramod Bagha @ Promod Kuner Bagha Vs State of Orissa
Orissa High Court · (2008) CLT 302 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 8 of 40
High Courts11 Oct 2007Allowed
KJSL-Utkal (JV), a joint venture of Karamjeet Singh and Co. Ltd. and Utkal Highways Vs Mahanadi Coalfields Ltd. and Others
Orissa High Court · (2007) CLT 319 Supp
Orissa Sales Tax Act, 1947 — Section 2Sales of Goods Act, 1930 — Section 19, 19(2), 20, 5Transfer of Property Act, 1882 — Section 54
High Courts11 Oct 2007Allowed
Shri Jagannath Temple Managing Committee Vs Commissioner of Income Tax and Others
Orissa High Court · AIR 2008 Ori 37 : (2007) CLT 301 Supp : (2008) 218 CTR 568 : (2008) 299 ITR 56 : (2007) 2 OLR 973 Supp
Income Tax Act, 1961 — Section 10, 119, 139, 142, 194A
High Courts11 Oct 2007
Pramod Bagha @ Promod Kumar Bagha Vs State of Orissa
Orissa High Court · (2007) 2 OLR 279 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 149, 302
High Courts11 Oct 2007
Hemanta Kumar Tripathy Vs Union of India (UOI) and Others
Orissa High Court · (2008) 116 FLR 693 : (2008) 2 LLJ 495 : (2008) 1 OLR 54
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 2007
State of Orissa Vs Smt. Bhanurani Devi and Others
Orissa High Court · (2008) 105 CLT 369 : (2008) 1 OLR 61
Land Acquisition Act, 1894 — Section 17, 18, 23, 28, 34
High Courts11 Oct 2007
Larsen and Toubro Limited Vs State of Orissa and Others
Orissa High Court · (2007) CLT 310 Supp : (2007) 2 OLR 953 Supp : (2009) 11 Vat Reporter 168 : (2008) 12 VST 31
Constitution of India, 1950 — Article 141, 265
High Courts11 Oct 2007
Markanda Charan Sahoo Vs L.A. Collector and Others
Orissa High Court · (2008) 105 CLT 541 : (2008) 1 OLR 287 Supp
Land Acquisition Act, 1894 — Section 11, 18, 28, 30
High Courts09 Oct 2007
Bhagyarathi Patnaik Vs Rama Chandra Swain and Others
Orissa High Court · (2007) 10 OHC CK 0055
High Courts09 Oct 2007Dismissed
Jogi @ Jogendra Swain Vs State of Orissa
Orissa High Court · (2007) 10 OHC CK 0054
High Courts09 Oct 2007
Badal Barik Vs State of Orissa
Orissa High Court · (2008) 1 OLR 133
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 157, 438, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Oct 2007Allowed
Prakash Kumar Naik and Another Vs State of Orissa
Orissa High Court · (2008) CLT 134 (Suppl Crl) : (2008) 1 OLR 142 : (2008) OLR 134 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 167, 34, 366, 376
High Courts08 Oct 2007
Nilagiri Adibasi Sarana Socio Education and Cultural Association Vs State of Orissa and Others
Orissa High Court · (2007) CLT 326 Supp : (2007) 2 OLR 800 : (2007) OLR 326 Supp
High Courts05 Oct 2007
Smt. Mounabati Jena and Another Vs State of Orissa
Orissa High Court · (2007) CLT 844 Supp : (2008) 1 DMC 352 : (2007) 2 OLR 694 : (2007) OLR 844 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts04 Oct 2007
Bansi Tyre Services Vs Orissa Sales Tax Tribunal and Others
Orissa High Court · (2007) CLT 338 Supp : (2007) 2 OLR 947 Supp : (2009) 20 VST 475
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8), 24(2)(b)
High Courts03 Oct 2007
Mahammad Ahasan Ushmani Vs Republic of India
Orissa High Court · (2007) CLT 643 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417, 468, 471
High Courts03 Oct 2007
Chambara Soy Vs State of Orissa and Others
Orissa High Court · (2009) ACJ 1837 : AIR 2008 Ori 148 : (2008) CLT 144 (Suppl Crl) : (2007) 2 OLR 728
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 304, 304A, 34, 341, 342
High Courts01 Oct 2007Dismissed
Brundaban Sahoo Vs Bipin Behari Das and Another
Orissa High Court · (2007) 10 OHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80
High Courts01 Oct 2007Dismissed
Doris Jao Vs Orissa Tourism Development Corporation and Others
Orissa High Court · (2008) 105 CLT 117 : (2008) 1 OLR 114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts01 Oct 2007
Ballava Devi alias Gajendra and Others Vs Babaji Charan Gajendra and Another
Orissa High Court · (2008) 105 CLT 790 : (2007) 2 OLR 646 Supp