High Courts27 Oct 2007

Santosh Kumar Sahoo Vs State of Orissa

Orissa High Court · (2007) CLT 756 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304, 34, 498(A)
High Courts12 Oct 2007Allowed

Dr. Sunil Kumar Padhy Vs State of Orissa

Orissa High Court · (2008) CLT 136 (Suppl Crl) : (2008) 1 OLR 188 : (2008) OLR 136 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 161, 304Penal Code, 1860 (IPC) — Section 300, 304, 304A
High Courts12 Oct 2007Dismissed

Smt. Kiranmayi Mishra Vs State of Orissa

Orissa High Court · (2007) 2 OLR 284 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304(B), 43, 498(A)