High Courts14 Nov 2007Dismissed

State of Orissa Vs Ashok Kumar Sahoo

Orissa High Court · (2008) CLT 319 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 378Essential Commodities Act, 1955 — Section 7, 9Penal Code, 1860 (IPC) — Section 468, 471, 477A
High Courts08 Nov 2007

Prasanta Kumar Patra Vs State of Orissa

Orissa High Court · (2008) CLT 194 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 3Penal Code, 1860 (IPC) — Section 379, 411