High Courts02 Feb 2007
Kalpana Mandal and Others Vs State of Orissa and Others
Orissa High Court · (2008) ACJ 916 : AIR 2007 Ori 94 : (2007) 1 OLR 410
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 37 of 40
High Courts02 Feb 2007Allowed
Pradeep Kumar Sahu Vs Talcher Municipality and Others
Orissa High Court · (2007) 103 CLT 791 : (2007) 1 OLR 519 Supp
Orissa Municipal Act, 1950 — Section 295
High Courts02 Feb 2007Dismissed
Kasinath Behera Vs State of Orissa
Orissa High Court · (2007) CLT 511 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 173(2), 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 406
High Courts01 Feb 2007Allowed
Hapan Baske alias Hansda and Another Vs State of Orissa
Orissa High Court · (2008) CLT 76 (Suppl Crl) : (2008) OLR 76 (Suppl Crl) : (2007) 2 OLR 518
Penal Code, 1860 (IPC) — Section 376
High Courts01 Feb 2007Dismissed
Mahesh Jain and Another Vs Oswal Chemicals and Fertilizers Ltd.
Orissa High Court · (2007) 4 BC 346 : (2007) CLT 600 (Suppl Crl) : (2007) CriLJ 1520 : (2007) 1 OLR 389 : (2007) OLR 600 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 30
High Courts31 Jan 2007
Sripati Charan Sahu Vs State of Orissa and Others
Orissa High Court · (2007) CLT 847 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 379
High Courts29 Jan 2007Dismissed
Bansidhar Mohanty Vs Madhusudan Mohanty and Others
Orissa High Court · (2007) 103 CLT 413 : (2007) 1 OLR 498 Supp
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts25 Jan 2007Dismissed
Biranchi Das and Budhia Singh Vs State of Orissa and Another
Orissa High Court · (2007) 103 CLT 561 : (2007) 1 OLR 491 Supp
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 91Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 23, 29, 29(4), 29(5)
High Courts25 Jan 2007
National Insurance Co. Ltd. Vs Benudhar Upadhya and Another
Orissa High Court · (2007) 103 CLT 409 : (2007) 113 FLR 587 : (2007) 1 OLR 487 Supp
Employees Compensation Act, 1923 — Section 30
High Courts25 Jan 2007
Rusinath Parida Vs Collector
Orissa High Court · (2007) 103 CLT 430 : (2007) 1 OLR 445
High Courts24 Jan 2007Allowed
Kalinga Mining Corporation and Another Vs Arbind Construction Company Pvt. Ltd. and Others
Orissa High Court · (2007) 01 OHC CK 0062
Arbitration and Conciliation Act, 1996 — Section 11(4), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1), 4, 41
High Courts24 Jan 2007
Purna Chandra Mallik Vs Smt. Renuka Jena and Others
Orissa High Court · AIR 2007 Ori 65 : (2007) 1 OLR 312
Partition Act, 1893 — Section 3, 4Transfer of Property Act, 1882 — Section 44
High Courts24 Jan 2007Dismissed
Ram Krishna Padhy and Others Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 686 : (2007) 1 OLR 587
Orissa Grama Panchayat Act, 1964 — Section 4(3)
High Courts22 Jan 2007
Manoranjan Nayak Vs Regional Transport Officer and Others
Orissa High Court · (2007) CLT 805 Supp : (2007) 1 OLR 412 : (2007) OLR 805 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 457Motor Vehicles Act, 1988 — Section 51
High Courts19 Jan 2007Dismissed
Pitabas Pentia Vs State of Orissa
Orissa High Court · (2007) CLT 375 (Suppl Crl) : (2007) 1 OLR 203 Supp : (2007) OLR 375 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Jan 2007
Sri Samir Mohanty Vs State of Orissa and Others
Orissa High Court · (2007) 1 OLR 469 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jan 2007
Capt. Pramod Chandra Mishra Vs State of Orissa and Another
Orissa High Court · (2007) 113 FLR 834 : (2007) 1 OLR 295
High Courts18 Jan 2007
The New India Assurance Company Ltd. Vs Pandava Charan Lenka and Others
Orissa High Court · (2007) 1 OLR 459 Supp
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts18 Jan 2007
Indian Charge Chrome Pvt. Ltd. Vs Sales Tax Officer and Others
Orissa High Court · (2007) 103 CLT 576 : (2007) 1 OLR 473 Supp : (2008) 11 VST 844
Constitution of India, 1950 — Article 286
High Courts18 Jan 2007
Niranjan Das Vs Union of India (UOI) and Others
Orissa High Court · (2007) 4 ARBLR 490 : (2007) 104 CLT 140 : (2007) 1 OLR 464 Supp
Arbitration Act, 1940 — Section 30, 33, 39