High Courts10 Jan 2007
Sagi Chitti Raju Vs State of Orissa
Orissa High Court · (2008) 39 OCR 11
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 39 of 40
High Courts10 Jan 2007Dismissed
Sri Dandapani Sahoo Vs Smt. Harapriya Bisoi and Others
Orissa High Court · (2007) CLT 798 Supp : (2007) 1 OLR 331 : (2007) OLR 798 Supp
High Courts10 Jan 2007Dismissed
The ECP Infotech Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 215 : (2007) 1 OLR 417 Supp
High Courts09 Jan 2007Dismissed
Sri Parsuram Parida and Another Vs State of Orissa and Others
Orissa High Court · (2007) 1 OLR 446 Supp
High Courts09 Jan 2007
Ganesh Mallik and Others Vs Upendra ' Rupa Rout and fifteen Ors.
Orissa High Court · (2007) CLT 799 Supp : (2007) 1 OLR 381
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 11Limitation Act, 1963 — Section 5
High Courts09 Jan 2007Allowed
Smt. Shantilata Masanta and Others Vs Smt. Rajanimani Nayak and Others
Orissa High Court · AIR 2007 Ori 69 : (2007) 103 CLT 238 : (2007) 1 OLR 287
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52
High Courts09 Jan 2007Dismissed
Hari Mohan Behera Vs State Bank of India, Berhampur Branch
Orissa High Court · AIR 2007 Ori 96 : (2007) CLT 801 Supp : (2007) 1 OLR 337 : (2007) OLR 801 Supp
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts09 Jan 2007
Executive Engineer, Sundargarh Irrigation Division and Others Vs Sri Gokul Chandra Kanungo
Orissa High Court · AIR 2007 Ori 78 : (2007) 2 ARBLR 486 : (2007) 103 CLT 226 : (2007) 1 OLR 436 Supp
Arbitration Act, 1940 — Section 5Arbitration and Conciliation Act, 1996 — Section 16, 34, 85
High Courts09 Jan 2007Allowed
Sarbeswar Jena (dead), after him, his L.Rs, Pakili Jena and Dinabandhu Jena and Others Vs Smt. Illabala Jena and Others
Orissa High Court · (2007) 104 CLT 29 : (2007) 1 OLR 545
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1), 7(1)
High Courts05 Jan 2007
Sambhulal Tibriwal Vs State of Orissa
Orissa High Court · (2007) 01 OHC CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(1), 42(2), 50
High Courts05 Jan 2007Allowed
Bajaj Auto Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2007) CLT 621 Supp
Central Sales Tax Act, 1956 — Section 14, 15, 26, 3(1), 3(2)Orissa Entry Tax Act, 1999 — Section 3, 3(3), 4, 4(1), 4(2)Orissa Entry Tax Rules, 1999 — Rule 18, 18(1)
High Courts05 Jan 2007Dismissed
The Governing Body, Palsama +2 College Vs The Council of Higher Secondary Education
Orissa High Court · (2007) 103 CLT 389 : (2007) 1 OLR 423 Supp
High Courts05 Jan 2007Dismissed
Indrajeet Naik Vs Sri Sri Brahmapura Gopinath Mahaprabhu and Others
Orissa High Court · (2007) 103 CLT 473 : (2007) 1 OLR 207
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts05 Jan 2007Dismissed
Lambodar Behera Vs State of Orissa
Orissa High Court · (2007) 103 CLT 399 : (2007) 1 OLR 200 Supp
Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 2007Allowed
L.G. Electronics (India) Ltd. Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 358 : (2007) 1 OLR 425 Supp
Orissa Entry Tax Act, 1999 — Section 4Orissa Sales Tax Act, 1947 — Section 5A(1)(b)
High Courts05 Jan 2007Dismissed
State of Orissa Vs Baidhar Naik
Orissa High Court · (2007) 1 OLR 193 Supp
Penal Code, 1860 (IPC) — Section 149, 294, 323, 332, 425
High Courts05 Jan 2007Dismissed
Mullupudi Sai Baba @ Mullupudi Sai Vs Sri Brahmapura Gopinath Mahaprabhu and Others
Orissa High Court · (2007) 1 OLR 190 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2)
High Courts05 Jan 2007Dismissed
State Vs J. Laxman Murthy
Orissa High Court · (2007) 1 OLR 196 Supp
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)
High Courts04 Jan 2007Allowed
Kalinga Mining Corporation and Another Vs Arbind Construction Company Pvt. Ltd. and Others
Orissa High Court · (2007) 2 ARBLR 37 : (2007) 103 CLT 432 : (2007) 1 OLR 256
Arbitration and Conciliation Act, 1996 — Section 11, 14, 36, 41, 9Specific Relief Act, 1963 — Section 14, 41, 8, 9
High Courts04 Jan 2007
Secretary to Govt. of Orissa Urban Development Department and Others Vs Sachidananda Mohanty
Orissa High Court · (2007) 103 CLT 300 : (2007) 1 OLR 373
Limitation Act, 1963 — Section 5