High Courts18 Jan 2007
Ashwini Ku. Bohidar Vs Satyendranath Dash and Others
Orissa High Court · (2007) CLT 663 Supp : (2007) 1 OLR 283 : (2007) 1 OLR 207 : (2007) OLR 283
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 38 of 40
High Courts18 Jan 2007Allowed
G. Gouri Sankara Vs State of Orissa and Others
Orissa High Court · (2008) ACJ 1194 : AIR 2007 Ori 74 : (2007) 103 CLT 313 : (2007) 1 OLR 461 Supp
High Courts18 Jan 2007
Orissa Mining Corporation Ltd. Vs Commissioner of Income Tax
Orissa High Court · (2007) CLT 808 Supp : (2007) 208 CTR 380 : (2007) 293 ITR 502 : (2007) 1 OLR 301
COMPANIES ACT, 1956 — Section 153, 396
High Courts18 Jan 2007
Susanta Kumar Patra Vs R.T.O.
Orissa High Court · AIR 2007 Ori 87 : (2007) 1 OLR 658 Supp
Motor Vehicles Act, 1988 — Section 177, 178, 179, 180, 181
High Courts18 Jan 2007
Vishwa Industrial Company Pvt. Ltd. Vs Mahanadi Coalfields Ltd. and Others
Orissa High Court · AIR 2007 Ori 71 : (2007) 103 CLT 246 : (2007) 2 CTLJ 118 : (2007) 1 OLR 318
Contract Act, 1872 — Section 4, 7
High Courts18 Jan 2007Dismissed
Padma Charan Nahak and Another Vs State of Orissa
Orissa High Court · (2007) 103 CLT 345 : (2007) 1 OLR 336 Supp
Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 109, 148, 149, 3, 302
High Courts18 Jan 2007
Open Learning Systems and Gourimani Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 81 : (2007) 1 OLR 663 Supp
Constitution of India, 1950 — Article 45, 47Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2
High Courts17 Jan 2007
Jogendra Bhoi and Others Vs State of Orissa
Orissa High Court · (2007) 103 CLT 403 : (2007) 1 OLR 291 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Jan 2007
Smt. Debasmita Mohanty Vs Smt. Ranjita Mohanty and Others
Orissa High Court · (2007) 1 OLR 311
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jan 2007
Golekha Behari Senapati Vs Debdas Mansingh and Others
Orissa High Court · (2007) 103 CLT 243 : (2007) 1 OLR 455 Supp
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jan 2007Dismissed
Maheswar Behera Vs Radhashyam Behera and Another
Orissa High Court · (2007) 103 CLT 419 : (2007) 1 OLR 442 Supp
Limitation Act, 1963 — Section 5
High Courts12 Jan 2007
Biraja Sankar Mishra Vs Mrs. Uma Mitra and Others
Orissa High Court · (2007) 103 CLT 221 : (2007) 1 OLR 333
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2007
Ashwini Kumar Behera Vs State of Orissa and Others
Orissa High Court · (2007) CLT 338 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 364(A)
High Courts11 Jan 2007
National Insurance Company Vs Smt. Sarada Patra and Others and Dilip Kumar Mohanty and Others
Orissa High Court · (2008) ACJ 1347 : (2007) 103 CLT 316 : (2007) 1 OLR 440 Supp
High Courts11 Jan 2007Allowed
Ashwini Kumar Behera Vs State of Orissa
Orissa High Court · (2007) 2 OLR 1041 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 364(A)
High Courts10 Jan 2007Dismissed
State of Orissa and Another Vs Smt. Harapriya Bisoi and Another
Orissa High Court · (2007) 01 OHC CK 0056
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Orissa Estates Abolition Act, 1951 — Section 3, 5, 8(1)Stamp Act, 1899 — Section 47A
High Courts10 Jan 2007Allowed
Dandapani Sahu Vs Budhuram Lohar and after him Smt. Fulmati Lohar and Others
Orissa High Court · (2007) 1 OLR 219
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 2007Dismissed
G. Sambhu Rao Vs State of Orissa
Orissa High Court · (2007) CLT 393 (Suppl Crl) : (2007) OLR 393 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts10 Jan 2007Dismissed
Kshetramohan Dwary and Another Vs Sub-Divisional Officer-cum-Revenue Officer and Others
Orissa High Court · (2007) 103 CLT 296 : (2007) 1 OLR 328
Orissa Land Reforms Act, 1960 — Section 22, 23, 59(1)
High Courts10 Jan 2007Allowed
Gula and Others Vs State of Orissa
Orissa High Court · (2007) CLT 505 (Suppl Crl) : (2007) CriLJ 2582 : (2007) 1 OLR 357 Supp : (2007) OLR 505 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34