High Courts23 Feb 2007Allowed
Namita Nayak ' Namita Kumari Nayak and Another Vs State of Orissa
Orissa High Court · (2007) CLT 538 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 35 of 40
High Courts23 Feb 2007Allowed
Siba Sankar Das @ Pintu Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 287 : (2007) 1 OLR 516
National Security Act, 1980 — Section 3, 8
High Courts22 Feb 2007
The New India Assurance Company Ltd. Vs Kundan Singh and Others
Orissa High Court · (2007) 103 CLT 798 : (2007) 114 FLR 579 : (2007) 1 OLR 573 Supp
Employees Compensation Act, 1923 — Section 30
High Courts22 Feb 2007
Nakula Mallik and Others Vs State of Orissa
Orissa High Court · (2007) CLT 552 (Suppl Crl) : (2007) CriLJ 3026 : (2007) 1 OLR 709
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts22 Feb 2007
The Orient Insurance Company Ltd. Vs Mst. Ukia Guru and Another
Orissa High Court · (2007) 103 CLT 800 : (2007) 1 OLR 580 Supp
Motor Vehicles Act, 1988 — Section 155, 170
High Courts22 Feb 2007
Divisional Manager, Oriental Insurance Co. Ltd. Vs Iswar Mohapatra @ Nahak and Others
Orissa High Court · (2007) 104 CLT 248 : (2007) 104 CLT 247 : (2007) 1 OLR 691 Supp
Motor Vehicles Act, 1988 — Section 170, 173
High Courts22 Feb 2007
Arat Das and Others and The New India Assurance Company Ltd. Vs Sailendra Kumar Nayak and Others
Orissa High Court · (2007) 104 CLT 251 : (2007) 1 OLR 688 Supp
Motor Vehicles Act, 1988 — Section 149, 166
High Courts22 Feb 2007Dismissed
Mahanadi Coalfields Ltd. Vs Rawani Constructions and Another
Orissa High Court · (2007) 3 ARBLR 234 : (2007) 103 CLT 595 : (2007) 1 OLR 574 Supp
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts21 Feb 2007
Nawal Kishore Lodha Vs State of Orissa and Others
Orissa High Court · (2007) CLT 807 Supp : (2007) 1 OLR 437 : (2007) OLR 807 Supp
High Courts21 Feb 2007Dismissed
State of Orissa Vs Sunil Kumar Thakur and Others
Orissa High Court · (2007) CriLJ 2326 : (2007) 1 OLR 209 Supp
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 395
High Courts21 Feb 2007
New India Assurance Co. Ltd. Vs Smt. Basanta Manjari Samal and Others Smt. Basanta Manjari Samal and Others Vs New India Assurance Co. Ltd.
Orissa High Court · (2007) 1 OLR 683 Supp
Motor Vehicles Act, 1988 — Section 166, 170, 173
High Courts21 Feb 2007
Visa International Ltd. Vs Managing Director, Orissa Mining Corporation Limited and Others
Orissa High Court · (2007) 4 ARBLR 509 : (2007) 104 CLT 46 : (2007) 1 OLR 568 Supp
Arbitration and Conciliation Act, 1996 — Section 37, 9Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 2007
State of Orissa and Others Vs Sashi Bhusan Pradhan (since dead) represented through its legal heirs and Others
Orissa High Court · (2007) CLT 697 Supp : (2007) 1 OLR 464 : (2007) OLR 697 Supp
Civil Procedure Code, 1908 (CPC) — Section 80Orissa Grama Panchayat Act, 1964 — Section 138Specific Relief Act, 1963 — Section 34
High Courts21 Feb 2007
Bhikari Nayak Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 39 : (2007) 1 OLR 482
Orissa Land Reforms Act, 1960 — Section 51, 51(2)
High Courts15 Feb 2007
Kedar Charan Dehury Vs State of Orissa
Orissa High Court · (2007) 104 CLT 26
Land Acquisition Act, 1894 — Section 18, 23, 28
High Courts15 Feb 2007
Rama Chandra Sahu Vs Tapaswini Sahu and Another
Orissa High Court · (2007) CLT 515 (Suppl Crl) : (2007) CriLJ 2241 : (2007) 1 OLR 442 : (2007) 4 RCR(Criminal) 1017
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2Penal Code, 1860 (IPC) — Section 44
High Courts14 Feb 2007Allowed
Mohanty Traders Vs State of Orissa
Orissa High Court · (2007) CLT 573 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 408, 409, 418, 420
High Courts14 Feb 2007Dismissed
District Collector representing State of Orissa and also in his capacity as Collector and Others Vs Nirupama Behera and Others
Orissa High Court · (2007) CLT 690 Supp : (2007) 1 OLR 550
Orissa Prevention of Land Encroachment Act, 1972 — Section 16
High Courts14 Feb 2007
Nayimul Hasan and Others Vs Peer Hazarat Laskari Mastan Sahed and Another
Orissa High Court · (2007) CLT 262 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 40 Rule 1Waqf Act, 1954 — Section 36A, 4(3), 60Waqf Act, 1995 — Section 5, 7(5), 83(9)
High Courts14 Feb 2007Allowed
Kora Das Vs State of Orissa
Orissa High Court · (2007) CLT 787 (Suppl Crl) : (2007) 1 OLR 679 Supp : (2007) OLR 787 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34