High Courts07 Mar 2007Allowed
Ramkumar Jaigopal Vs Assistant Commissioner of Sales Tax
Orissa High Court · (2007) 103 CLT 735 : (2007) 1 OLR 534
Orissa Value Added Tax Act, 2004 — Section 11(4)(a)(c), 30(3), 31(5)
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 34 of 40
High Courts06 Mar 2007Dismissed
Smt. Jayantibala Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 592 : (2007) 1 OLR 586 Supp
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 11, 3(1), 3(2)
High Courts05 Mar 2007
Bhabagrahi Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) CLT 688 Supp : (2007) 1 OLR 542 : (2007) OLR 688 Supp
High Courts05 Mar 2007
Sukadev Rout Vs Abali Bewa and Others
Orissa High Court · (2007) 3 CivCC 611 : (2007) CLT 721 Supp : (2007) 1 OLR 625 : (2007) OLR 721 Supp : (2007) 4 RCR(Civil) 391
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A
High Courts01 Mar 2007Dismissed
Duryodhan Pradhan Vs State of Orissa
Orissa High Court · (2007) CLT 606 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Mar 2007Dismissed
State of Orissa and Others Vs Sri Trinath Jena and Others
Orissa High Court · (2007) 03 OHC CK 0057
Industrial Disputes Act, 1947 — Section 25
High Courts01 Mar 2007
Bidya Bhusan Mohanty Vs State of Orissa and Another
Orissa High Court · (2007) CLT 488 (Suppl Crl) : (2007) CriLJ 2187 : (2007) 1 OLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120, 130, 216, 225, 376
High Courts01 Mar 2007Allowed
Special Land Acquisition Officer Vs Bishikeshan Biswal and Another
Orissa High Court · (2007) CLT 714 Supp : (2007) 1 OLR 627
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts01 Mar 2007Dismissed
Smt. Saraswati Sasmal Vs Central Government Industrial Tribunal-cum-Labour Court and Others
Orissa High Court · (2007) 03 OHC CK 0028
Industrial Disputes Act, 1947 — Section 33
High Courts28 Feb 2007Allowed
Nityananda Das Vs Premananda Das
Orissa High Court · (2007) CLT 628 (Suppl Crl) : (2007) 1 OLR 706 : (2007) OLR 628 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 133, 134
High Courts28 Feb 2007
Smt. Sita Devi Agarwalla Vs Gourahari Das and Others
Orissa High Court · (2007) 103 CLT 757 : (2007) 1 OLR 582 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Feb 2007Allowed
Daba ' Sudarsan Das Vs State of Orissa and Others
Orissa High Court · (2007) CLT 902 (Suppl Crl) : (2007) 2 OLR 60
National Security Act, 1980 — Section 3
High Courts27 Feb 2007Dismissed
State Vs Suresh Chandra Jena
Orissa High Court · (2007) 1 OLR 213 Supp
Penal Code, 1860 (IPC) — Section 376
High Courts27 Feb 2007
Smt. Sujata Mohanty Vs Rudra Charan Mohanty
Orissa High Court · (2007) 104 CLT 226 : (2007) 1 OLR 656
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts26 Feb 2007Allowed
Viswasrai Laxminarayana Dora Vs State of Orissa and Another
Orissa High Court · (2007) 103 CLT 609
Orissa General Clauses Act, 1937 — Section 2(33)Orissa Land Reforms Act, 1960 — Section 22, 22(3), 67Registration Act, 1908 — Section 17(1)
High Courts26 Feb 2007Allowed
Kuril Tiria Vs State of Orissa
Orissa High Court · (2007) CLT 576 (Suppl Crl) : (2007) CriLJ 3008
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 307, 332, 34, 379, 411
High Courts23 Feb 2007Allowed
Ramananda ' Ram Mandal ' Rupsingh Naik Vs State of Orissa
Orissa High Court · (2007) CLT 456 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 144, 248, 482
High Courts23 Feb 2007
The Oriental Insurance Company Vs Hemalata Bewa and Others
Orissa High Court · (2007) 104 CLT 128 : (2007) 1 OLR 694 Supp
Motor Vehicles Act, 1988 — Section 170
High Courts23 Feb 2007Dismissed
Basanta Kumar Mishra and Others Vs State of Orissa
Orissa High Court · (2007) CLT 449 (Suppl Crl) : (2007) 1 OLR 700
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 470, 471, 472Dowry Prohibition Act, 1961 — Section 4, 6Hindu Marriage Act, 1955 — Section 12
High Courts23 Feb 2007Dismissed
Smt. Sabita Majhi Vs State Election Commission and Others
Orissa High Court · (2007) 103 CLT 351 : (2007) 2 OLR 1115 Supp
Constitution of India, 1950 — Article 243Representation of the People Act, 1951 — Section 14, 16, 66