High Courts14 Mar 2007Allowed
Antarajami Sharma Vs Padma Bewa and Others
Orissa High Court · AIR 2007 Ori 107 : (2007) 1 OLR 610 Supp
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 33 of 40
High Courts14 Mar 2007Allowed
Bhagaban Jena and Others Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 803 : (2007) 1 OLR 598
ORISSA CONSOLIDATION OF HOLDINGS AND PREVENTION OF FRAGMENTATION OF LAND Act, 1972 — Section 37
High Courts14 Mar 2007Allowed
Nishamani Bewa and Others Vs Narayan Sethi and Another
Orissa High Court · (2007) 104 CLT 217 : (2007) 1 OLR 658
Limitation Act, 1963 — Section 5
High Courts14 Mar 2007Dismissed
Prafulla Chandra Mahapatra Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 68 : (2007) 1 OLR 791
Orissa Hindu Religious Endowments Act, 1951 — Section 3(xvi), 68
High Courts14 Mar 2007
Urmila Ray Vs State of Orissa
Orissa High Court · (2007) 2 OLR 1092 Supp
Orissa Merged States (Laws) Act, 1950 — Section 3(2)
High Courts14 Mar 2007Dismissed
Pratap Narayan Singh Deo Vs Ramakrishna Deo
Orissa High Court · (2007) 1 OLR 619 Supp
High Courts14 Mar 2007Dismissed
Ananda Parida Vs Muchiani Swain and Others
Orissa High Court · (2007) 104 CLT 222 : (2007) 1 OLR 614 Supp
High Courts13 Mar 2007
Kandra @ Budhram Sunar and Another Vs State of Orissa
Orissa High Court · (2007) CLT 582 (Suppl Crl) : (2007) 1 OLR 652 : (2007) OLR 582 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts13 Mar 2007
Smt. Arati Das Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 769 : (2007) 2 OLR 1 : (2007) 11 OLR 1
Orissa Education (Amendment) Act, 1974 — Section 7COrissa Education Act, 1969 — Section 24B
High Courts13 Mar 2007
Chintamani Dyan Samantray Vs Triguna Tito Deb
Orissa High Court · (2007) CLT 486 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts13 Mar 2007
Nanda Kishore Singh and Others Vs State of Orissa and Another
Orissa High Court · (2007) CLT 513 (Suppl Crl) : (2007) 1 OLR 557 : (2007) OLR 513 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 498A, 506
High Courts12 Mar 2007Dismissed
Adhunik Metaliks Ltd. Vs Union of India (UOI) and Others
Orissa High Court · (2007) 103 CLT 617 : (2007) 1 OLR 595 Supp
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 32
High Courts08 Mar 2007
Oil India Ltd. Vs Commissioner, Commercial Taxes and Others
Orissa High Court · (2007) 1 OLR 819 Supp
Constitution of India, 1950 — Article 265, 286, 297Orissa Sales Tax Act, 1947 — Section 13A, 13A(1), 2, 23(1), 23(4)Orissa Sales Tax Rules, 1947 — Rule 79
High Courts08 Mar 2007Allowed
Arya Samaj Mandir Vs Rajwanti (Smt.) and Others
Orissa High Court · (2007) 104 CLT 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 36A
High Courts08 Mar 2007
P. Suresh Kumar Vs R. Shankar
Orissa High Court · (2007) 03 OHC CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 357, 357(1), 357(3), 377Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Mar 2007Dismissed
State of Orissa Vs Anonga Kumar Nanda and Another
Orissa High Court · (2007) 1 OLR 815 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts07 Mar 2007
Manmohan Patel Vs The State Election Commissioner and Others
Orissa High Court · (2007) CLT 694 Supp : (2007) 1 OLR 570 : (2007) OLR 694 Supp
Constitution of India, 1950 — Article 324
High Courts07 Mar 2007Dismissed
Union of India (UOI) Vs Orissa Cement Limited
Orissa High Court · (2007) 03 OHC CK 0046
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 73, 74(2), 74D, 76F, 78B
High Courts07 Mar 2007Dismissed
Narayan Pradhan Vs State of Orissa
Orissa High Court · (2007) CLT 654 (Suppl Crl) : (2007) 1 OLR 761
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts07 Mar 2007
Trinath Bhoi Vs State of Orissa
Orissa High Court · (2007) 104 CLT 116 : (2007) CriLJ 3227 : (2007) 1 OLR 777
Penal Code, 1860 (IPC) — Section 354, 375, 376, 511