COURT ARCHIVE

Orissa High Court judgments, 2007

786 judgments · page 31 of 40

High Courts03 Apr 2007

Binay Kumar Das @ Khoka, Birendra Kumar Das @ Gopal, Sumit Kumar Das @ Sipu and Amit Kumar Das @ Lipu Vs State of Orissa

Orissa High Court · (2007) 103 CLT 691 : (2007) 2 OLR 96 : (2007) 11 OLR 96

Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307

Read judgment

High Courts02 Apr 2007Allowed

Satyabrata Behera Vs State of Orissa

Orissa High Court · (2007) CLT 558 (Suppl Crl) : (2007) 2 OLR 97 : (2007) OLR 558 (Suppl Crl)

ORISSA FOREST ACT, 1972 — Section 56Orissa Saw Mills and Saw Pits (Control) Act, 1991 — Section 13Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 21

Read judgment

High Courts02 Apr 2007Allowed

Balasore Alloys Limited (Formerly known as Ispat Alloys Limited) and Another Vs State of Orissa

Orissa High Court · (2007) 103 CLT 744 : (2007) 1 OLR 725 Supp : (2008) 12 VST 88

Constitution of India, 1950 — Article 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 25

Read judgment

High Courts02 Apr 2007Dismissed

Smt. Ambika Dibya Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 708 : (2007) 1 OLR 723 Supp

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts30 Mar 2007Dismissed

Haria Bhoi and Others Vs Shantilata Pattnaik and Others

Orissa High Court · (2007) CLT 700 Supp : (2007) 1 OLR 693

Specific Relief Act, 1963 — Section 6, 9

Read judgment

High Courts30 Mar 2007

Bijay Kumar Banerjee alias Bandhopadhaya Vs Smt. Malati Banerjee

Orissa High Court · AIR 2007 Ori 155 : (2007) 104 CLT 275 : (2007) 104 CLT 274 : (2007) 1 OLR 808

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28

Read judgment

High Courts30 Mar 2007Dismissed

Bansidhar Moharana Vs Area Manager Sales (Auto loan) ICICI Bank, Asset Branch and Others

Orissa High Court · (2007) CLT 835 Supp

Read judgment

High Courts29 Mar 2007Dismissed

Dr. Ramakanta Misra (dead) and after him Saraswati Misra and Others Vs Smt. Pratima Misra (dead) and after her Dr. Uttam Pani and Others

Orissa High Court · (2007) 1 OLR 844 Supp

Read judgment

High Courts29 Mar 2007Dismissed

Mohammed Rahemat Ali Khan Vs Broadcasting Corporation of India and Others

Orissa High Court · (2007) 03 OHC CK 0011

Read judgment

High Courts29 Mar 2007Dismissed

Ashok Kumar Bharat Kar Vs Jogeshwar Bharat Kar and Others

Orissa High Court · (2007) 2 OLR 1049 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts29 Mar 2007Allowed

Dr. (Smt.) Binodini Patnaik, Sri Narayan Chandra Sahu, Dr. Ganapati Pradhan and Dr. Surendra Nath Nayak Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 782 : (2007) 114 FLR 684 : (2007) 1 OLR 772 Supp

Constitution of India, 1950 — Article 163, 166, 167

Read judgment

High Courts28 Mar 2007Dismissed

The Land Acquisition Zone Officer, Talcher-Sambalpur Rail Link Vs Dayanidhi Pradhan and Others

Orissa High Court · (2007) 1 OLR 842 Supp

Land Acquisition Act, 1894 — Section 18

Read judgment

High Courts28 Mar 2007Dismissed

Upendra Sethi Vs State of Orissa and Another

Orissa High Court · (2007) 104 CLT 268 : (2007) 1 OLR 680

Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts28 Mar 2007Allowed

Angada Naik Vs State of Orissa

Orissa High Court · (2007) CLT 649 (Suppl Crl) : (2007) CriLJ 2531 : (2007) 1 OLR 642 : (2007) OLR 649 (Suppl Crl)

Essential Commodities Act, 1955 — Section 7

Read judgment

High Courts28 Mar 2007

Sura @ Surath Chandra Jena and Others Vs State of Orissa and Another

Orissa High Court · (2007) CLT 587 (Suppl Crl) : (2007) 1 OLR 619 : (2007) OLR 587 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

Read judgment

High Courts26 Mar 2007Allowed