High Courts10 Apr 2007Allowed

Muralidhar Satpathy Vs State of Orissa

Orissa High Court · (2007) CLT 590 (Suppl Crl) : (2007) CriLJ 2683 : (2007) 1 OLR 611

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Apr 2007Dismissed

State of Orissa Vs Attar Khan

Orissa High Court · (2007) 104 CLT 111 : (2007) CriLJ 3832 : (2007) 2 DMC 781 : (2007) 1 OLR 735

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 304, 304B, 498A